The Dy. Commissioner of Income Tax, Circle-1(1)(1), Ahmedabad vs. Smt. Bijalben Vipulbhai Haria, Ahmedabad
In the result, appeal filed by the Revenue is dismissed
ITA 1554/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad05 Sept 2019AY 2010-11
Bench: Shri Mahavir Prasad & Shri Wassem Ahmedआयकर अपील सं./I.T.A. No. 1554/Ahd/2016 With C.O. No. 110/Ahd/2016 ("नधा"रण वष" / Assessment Year: 2010-11) Dcit Smt Bijalben Vipulbhai बनाम/ Cir. 1(1)(1), A’ Wing, Haria Vs. Room No. 309, 3Rd Floor, 2, Indraprastha Bunglow, Pratyakhsh Kar Bhavan, Opp Management Enclave, Ambawadi, Ahmedabad- Vastrapur, Ahmedbad- 380015 380015 Smt Bijalben Vipulbhai Dcit Haria Cir. 1(1)(1), A’ Wing, Room No. 309, 3Rd Floor, 2, Indraprastha Bunglow, Opp Management Enclave, Pratyakhsh Kar Bhavan, Vastrapur, Ahmedbad-380015 Ambawadi, Ahmedabad- 380015 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aac Ph7 513 E (Appellant/Respondent) .. (Respondent/Cross Objector) अपीलाथ" ओर से /Appellant By : Shri L. P. Jain, Sr. Dr, Shri Dhiren Shah, Ar ""यथ" क" ओर से / Respondent By : सुनवाई क" तार"ख / Date Of 13/06/2019 Hearing घोषणा क" तार"ख /Date Of 05/09/2019 Pronouncement आदेश/O R D E R Per Mahavir Prasad - Jm:
For Appellant: Shri L. P. Jain, Sr. DR
Section 50C
…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASSEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1554/Ahd/2016 With C.O. No. 110/Ahd/2016 ("नधा"रण वष" / Assessment Year: 2010-11) DCIT Smt Bijalben Vipulbhai बनाम/ Cir. 1(1)(1), A’ Wing, Haria Vs. Room No. 309, 3rd Floor, 2, Indraprastha Bunglow, Pratyakhsh Kar Bhavan, Opp Management Enclave, Ambawadi, Ahmedabad- Vastrapur, Ahmedbad- 380015 380015 Smt Bijalben Vipulbhai DCIT Haria Cir. 1(1)(1), A’ Wing, Room No. 309, 3rd Floor, 2, Indraprastha…