Smt.Reena Jain v. CIT

160 Taxmann 173High Court2007#19364 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2021 to 2023.

Judgments citing Smt.Reena Jain v. CIT

Gajraj Giri, Bilaspur vs. Income Tax Officer, Ward-2(1), Bilaspur

In the result, the assessee's appeal is allowed in terms of my observations above

ITA 222/RPR/2023[2014-15]Status: DisposedITAT Raipur06 Sept 2023AY 2014-15

Bench: Shri Ravish Soodआयकर अपील सं. / Ita No. 222/Rpr/2023 "नधा"रण वष" / Assessment Year : 2014-15 Gajraj Giri S/O. Raghuraj Giri, Sai Mandir Road, Jaharbhata, Bilaspur (C.G.)-495 001 Pan : Afgpg0112E .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer, Ward 2(1), Bilaspur (C.G.) ……""यथ" / Respondent

For Appellant: Shri R.B Doshi, CAFor Respondent: Shri Satya Prakash Sharma, Sr. DR
Section 147Section 148Section 56(2)(vii)

…आयकर अपील"य अ"धकरण "यायपीठ “एक-सद"य” मामला रायपुर म" IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH “SMC”, RAIPUR "ी रवीश सूद, "या"यक सद"य के सम" BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER आयकर अपील सं. / ITA No. 222/RPR/2023 "नधा"रण वष" / Assessment Year : 2014-15 Gajraj Giri S/o. Raghuraj Giri, Sai Mandir Road, Jaharbhata, Bilaspur (C.G.)-495 001 PAN : AFGPG0112E .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer, Ward 2(1), Bilaspur (C.G.) ……""यथ" / Respondent Assessee by : Shri R.B Doshi, CA Revenue by : Shri Satya Prakash Sharma, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 04.09.2023 घोषणा क"…

Ekta Adnani, Delhi vs. Asstt. Commissioner of Income Tax Circle-1(1)(1) Intl Taxation, New Delhi., Delhi

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 902/DEL/2021[2012-13]Status: DisposedITAT Delhi10 Mar 2023AY 2012-13

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. Sahil Gupta, CAFor Respondent: Sh. Sanjay Kumar, Sr. DR
Section 143(1)Section 147Section 148

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘D’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 902/Del/2021: Asstt. Year: 2012-13 Ekta Adnani, Vs. ACIT, 210, Tagore Park, Circle-1(1)(1), Delhi-9, Delhi International Taxation, New Delhi (APPELLANT) (RESPONDENT) PAN No. AOCPA9532M Assessee by : Sh. Sahil Gupta, CA Revenue by : Sh. Sanjay Kumar, Sr. DR Date of Hearing: 07.03.2023 Date of Pronouncement: 10.03.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assessee against the order of the ld CIT(A)-42, Delhi dated 24.…

Shri Hajee Omar Farook, Bangalore vs. ACIT, Bangalore

In the result, the appeals filed by the assessee are partly allowed

ITA 1368/BANG/2008[1995-96]Status: DisposedITAT Bangalore26 Oct 2021AY 1995-96

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Srinivasan, AdvocateFor Respondent: Sri.Dilip Junior Standing Counsel
Section 144Section 147Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM and Shri B.R.Baskaran, AM ITA No.1367/Bang/2008 : Asst.Year 1994-1995 ITA No.1368/Bang/2008 : Asst.Year 1995-1996 Sri.Hajee Omar Farook The Asst.Commissioner of #315, 8th Cross Lakshmi Road Income-tax, Central Circle 1(4) v. Bangalore. Shanthinagar Bangalore – 560 027. PAN : AAACPS6737D (Appellant) (Respondent) Appellant by : Sri.V.Srinivasan, Advocate Respondent by : Sri.Dilip Junior Standing Counsel Date of Pronouncement : 26.10.2021 Date of Hearing : 25.10.2021 O R D E R Per George George K, JM These appeals…

Shri Hajee Omar Farook, Bangalore vs. ACIT, Bangalore

In the result, the appeals filed by the assessee are partly allowed

ITA 1367/BANG/2008[1994-95]Status: DisposedITAT Bangalore26 Oct 2021AY 1994-95

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Srinivasan, AdvocateFor Respondent: Sri.Dilip Junior Standing Counsel
Section 144Section 147Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM and Shri B.R.Baskaran, AM ITA No.1367/Bang/2008 : Asst.Year 1994-1995 ITA No.1368/Bang/2008 : Asst.Year 1995-1996 Sri.Hajee Omar Farook The Asst.Commissioner of #315, 8th Cross Lakshmi Road Income-tax, Central Circle 1(4) v. Bangalore. Shanthinagar Bangalore – 560 027. PAN : AAACPS6737D (Appellant) (Respondent) Appellant by : Sri.V.Srinivasan, Advocate Respondent by : Sri.Dilip Junior Standing Counsel Date of Pronouncement : 26.10.2021 Date of Hearing : 25.10.2021 O R D E R Per George George K, JM These appeals…

Smt.Reena Jain v. CIT (160 Taxmann 173) — Cited in 4 Judgments | BharatTax