Smt. Ganigara Rekha Venugopal v. ACIT

149 Taxmann.com 186Income Tax Appellate Tribunal2023#14942 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2025 to 2025.

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Judgments citing Smt. Ganigara Rekha Venugopal v. ACIT

Smt. Ganigara Rekha Venugopal v. ACIT (149 Taxmann.com 186) — Cited in 6 Judgments | BharatTax