What is Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh authority for?

Fees under Section 234E of the Income-tax Act, 1961, cannot be levied for periods prior to June 1, 2015. Decisions of various benches of the Income Tax Appellate Tribunal have supported this interpretation.

How many judgments cite Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh?

105 judgments on BharatTax cite Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh (60 Taxmann.com 312), spanning 2018 to 2023.

Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh (60 Taxmann.com 312)

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

In the result, all five appeals filed by the assessee are allowed

ITA 92/CHNY/2023[2014-15]Status: DisposedITAT Chennai28 Feb 2023AY 2014-15

Bench: Shri V. Durga Rao, Hon’Ble & Shrimanjunatha. G, Hon’Bleआयकर अपील सं./Ita Nos.88 To 90 & 91 To 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/S.John Buildwell India Pvt. Ltd., V. The Dy. Commissioner- 10/2, Seevalaperi Road, Of Income Tax, Palayankottai, Cpc-Tds, Tirunelveli-627 002. Ghaziabad. [Pan: Aabcj 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : None ""यथ" क" ओर से /Respondent By : Mr.P. Sajit Kumar, Jcit : सुनवाईक"तारीख/Date Of Hearing 28.02.2023 : घोषणाक"तारीख /Date Of Pronouncement 28.02.2023 आदेश / O R D E R Per Manjunatha.G, Am:

For Appellant: NoneFor Respondent: Mr.P. Sajit Kumar, JCIT

Section 200ASection 20QSection 234E

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी मंजूनाथा .जी, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLEJUDICIAL MEMBER AND SHRIMANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.88 to 90 & 91 to 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/s.John Buildwell India Pvt. Ltd., v. The Dy. Commissioner- 10/2, Seevalaperi Road, of Income Tax, Palayankottai, CPC-TDS, Tirunelveli-627 002. Ghaziabad. [PAN: AABCJ 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by…

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

In the result, all five appeals filed by the assessee are allowed

ITA 91/CHNY/2023[2014-15]Status: DisposedITAT Chennai28 Feb 2023AY 2014-15

Bench: Shri V. Durga Rao, Hon’Ble & Shrimanjunatha. G, Hon’Bleआयकर अपील सं./Ita Nos.88 To 90 & 91 To 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/S.John Buildwell India Pvt. Ltd., V. The Dy. Commissioner- 10/2, Seevalaperi Road, Of Income Tax, Palayankottai, Cpc-Tds, Tirunelveli-627 002. Ghaziabad. [Pan: Aabcj 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : None ""यथ" क" ओर से /Respondent By : Mr.P. Sajit Kumar, Jcit : सुनवाईक"तारीख/Date Of Hearing 28.02.2023 : घोषणाक"तारीख /Date Of Pronouncement 28.02.2023 आदेश / O R D E R Per Manjunatha.G, Am:

For Appellant: NoneFor Respondent: Mr.P. Sajit Kumar, JCIT

Section 200ASection 20QSection 234E

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी मंजूनाथा .जी, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLEJUDICIAL MEMBER AND SHRIMANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.88 to 90 & 91 to 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/s.John Buildwell India Pvt. Ltd., v. The Dy. Commissioner- 10/2, Seevalaperi Road, of Income Tax, Palayankottai, CPC-TDS, Tirunelveli-627 002. Ghaziabad. [PAN: AABCJ 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by…

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

In the result, all five appeals filed by the assessee are allowed

ITA 90/CHNY/2023[2013-14]Status: DisposedITAT Chennai28 Feb 2023AY 2013-14

Bench: Shri V. Durga Rao, Hon’Ble & Shrimanjunatha. G, Hon’Bleआयकर अपील सं./Ita Nos.88 To 90 & 91 To 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/S.John Buildwell India Pvt. Ltd., V. The Dy. Commissioner- 10/2, Seevalaperi Road, Of Income Tax, Palayankottai, Cpc-Tds, Tirunelveli-627 002. Ghaziabad. [Pan: Aabcj 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : None ""यथ" क" ओर से /Respondent By : Mr.P. Sajit Kumar, Jcit : सुनवाईक"तारीख/Date Of Hearing 28.02.2023 : घोषणाक"तारीख /Date Of Pronouncement 28.02.2023 आदेश / O R D E R Per Manjunatha.G, Am:

For Appellant: NoneFor Respondent: Mr.P. Sajit Kumar, JCIT

Section 200ASection 20QSection 234E

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी मंजूनाथा .जी, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLEJUDICIAL MEMBER AND SHRIMANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.88 to 90 & 91 to 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/s.John Buildwell India Pvt. Ltd., v. The Dy. Commissioner- 10/2, Seevalaperi Road, of Income Tax, Palayankottai, CPC-TDS, Tirunelveli-627 002. Ghaziabad. [PAN: AABCJ 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by…

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

In the result, all five appeals filed by the assessee are allowed

ITA 89/CHNY/2023[2013-14]Status: DisposedITAT Chennai28 Feb 2023AY 2013-14

Bench: Shri V. Durga Rao, Hon’Ble & Shrimanjunatha. G, Hon’Bleआयकर अपील सं./Ita Nos.88 To 90 & 91 To 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/S.John Buildwell India Pvt. Ltd., V. The Dy. Commissioner- 10/2, Seevalaperi Road, Of Income Tax, Palayankottai, Cpc-Tds, Tirunelveli-627 002. Ghaziabad. [Pan: Aabcj 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : None ""यथ" क" ओर से /Respondent By : Mr.P. Sajit Kumar, Jcit : सुनवाईक"तारीख/Date Of Hearing 28.02.2023 : घोषणाक"तारीख /Date Of Pronouncement 28.02.2023 आदेश / O R D E R Per Manjunatha.G, Am:

For Appellant: NoneFor Respondent: Mr.P. Sajit Kumar, JCIT

Section 200ASection 20QSection 234E

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी मंजूनाथा .जी, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLEJUDICIAL MEMBER AND SHRIMANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.88 to 90 & 91 to 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/s.John Buildwell India Pvt. Ltd., v. The Dy. Commissioner- 10/2, Seevalaperi Road, of Income Tax, Palayankottai, CPC-TDS, Tirunelveli-627 002. Ghaziabad. [PAN: AABCJ 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by…

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

In the result, all five appeals filed by the assessee are allowed

ITA 88/CHNY/2023[2013-14]Status: DisposedITAT Chennai28 Feb 2023AY 2013-14

Bench: Shri V. Durga Rao, Hon’Ble & Shrimanjunatha. G, Hon’Bleआयकर अपील सं./Ita Nos.88 To 90 & 91 To 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/S.John Buildwell India Pvt. Ltd., V. The Dy. Commissioner- 10/2, Seevalaperi Road, Of Income Tax, Palayankottai, Cpc-Tds, Tirunelveli-627 002. Ghaziabad. [Pan: Aabcj 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : None ""यथ" क" ओर से /Respondent By : Mr.P. Sajit Kumar, Jcit : सुनवाईक"तारीख/Date Of Hearing 28.02.2023 : घोषणाक"तारीख /Date Of Pronouncement 28.02.2023 आदेश / O R D E R Per Manjunatha.G, Am:

For Appellant: NoneFor Respondent: Mr.P. Sajit Kumar, JCIT

Section 200ASection 20QSection 234E

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी मंजूनाथा .जी, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLEJUDICIAL MEMBER AND SHRIMANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.88 to 90 & 91 to 92/Chny/2023 िनधा"रण वष"/Assessment Years: 2013-14 & 2014-15 M/s.John Buildwell India Pvt. Ltd., v. The Dy. Commissioner- 10/2, Seevalaperi Road, of Income Tax, Palayankottai, CPC-TDS, Tirunelveli-627 002. Ghaziabad. [PAN: AABCJ 9298 D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by…

Luxury Lifestyle Trading India Pvt. Ltd, Mumbai vs. DCIT CPC.-Cell -TDS, Mumbai

ITA 1991/MUM/2021[2014-15]Status: DisposedITAT Mumbai05 Aug 2022AY 2014-15

For Appellant: Shri Mukesh B. AdvaniFor Respondent: Shri Mehul Jain

Section 1Section 154Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, MUMBAI SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA Nos. 1991 to 1994/MUM/2021 (Assessment Year: 2014-15) & ITA Nos. 1995 to 1998/MUM/2021 (Assessment Year: 2015-16) Luxury Lifestyle Trading India Private Limited, 202, Neelkanth Building, 98, Marine Drive, Marine Lines, Mumbai - 400002 ……………. Appellant [PAN: AACCL3569N] Vs Deputy Commissioner of Income Tax, Central Processing Cell- TDS, TDS CPC, Aaykar Bhawan, Sector – 3, Vaishali, Ghaziabad, U.P - 201010 …………….. Respondent Appearances For the Appellant/ Assessee : Shri Mukes…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 228/ALLD/2018[2015-16]Status: DisposedITAT Allahabad02 Dec 2020AY 2015-16

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 227/ALLD/2018[2015-16]Status: DisposedITAT Allahabad02 Dec 2020AY 2015-16

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 226/ALLD/2018[2015-16]Status: DisposedITAT Allahabad02 Dec 2020AY 2015-16

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 225/ALLD/2018[2015-16]Status: DisposedITAT Allahabad02 Dec 2020AY 2015-16

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 224/ALLD/2018[2014-15]Status: DisposedITAT Allahabad02 Dec 2020AY 2014-15

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 223/ALLD/2018[2014-15]Status: DisposedITAT Allahabad02 Dec 2020AY 2014-15

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 222/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 221/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 220/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 219/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC (TDS), Allahabad

In the result, the Appeal No

ITA 218/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

In the result, the Appeal No

ITA 217/ALLD/2018[2013-14]Status: DisposedITAT Allahabad02 Dec 2020AY 2013-14

Bench: Shri Vijay Pal Rao

For Appellant: Shri Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR

Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER ITA Nos.217 to 222/ALLD/2018 Assessment Year: 2013-14 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.223 to 224/ALLD/2018 Assessment Year: 2014-15 Elchico Hotels & Restaurants v. DCIT, CPC(TDS), Allahabad Private Limited 26/28, M. G. Marg., Civil Lines, Allahabad – 211001. PAN:AAACE4923H (Appellant) (Respondent) & ITA Nos.225 to 228/ALLD/2018 Asse…

Municipal Board, Phalodi vs. JCIT, TDS, Jodhpur

In the result, appeal in ITA No

ITA 112/JODH/2019[2017-18 (26 Q - 4)]Status: DisposedITAT Jodhpur25 Nov 2019

Bench: Shri N.K. Saini & Shri Sandeep Gosain

For Appellant: Shri Bhawani Singh Bhati, AdvocateFor Respondent: Shri Girish Mehta, JCIT DR

Section 139Section 139(9)Section 154Section 200ASection 201(1)Section 201(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, JODHPUR BEFORE SHRI N.K. SAINI, VICE PRESIDENT AND SHRI SANDEEP GOSAIN, JUDICIAL MEMBER ITA No. 106 To 108/Jodh/2019 Assessment Year: 2016-17 Municipal Board Phalodi Vs. JCIT (TDS) Jodhpur Jodhpur Executive Officer PAN No. AAALN1437A TAN No. JDHM06080E ITA No. 109 To 112/Jodh/2019 Assessment Year: 2017-18 Municipal Board Phalodi Vs. JCIT (TDS) Jodhpur Jodhpur Executive Officer PAN No. AAALN1437A TAN No. JDHM06080E (Appellant) (Respondent) Assessee by : Shri Bhawani Singh Bhati, Advocate Department by: Shri Girish Mehta, JCIT DR Date of hearing : 25/11/201…

Municipal Board, Phalodi vs. JCIT, TDS, Jodhpur

In the result, appeal in ITA No

ITA 111/JODH/2019[2017-18 (26Q - 3)]Status: DisposedITAT Jodhpur25 Nov 2019

Bench: Shri N.K. Saini & Shri Sandeep Gosain

For Appellant: Shri Bhawani Singh Bhati, AdvocateFor Respondent: Shri Girish Mehta, JCIT DR

Section 139Section 139(9)Section 154Section 200ASection 201(1)Section 201(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, JODHPUR BEFORE SHRI N.K. SAINI, VICE PRESIDENT AND SHRI SANDEEP GOSAIN, JUDICIAL MEMBER ITA No. 106 To 108/Jodh/2019 Assessment Year: 2016-17 Municipal Board Phalodi Vs. JCIT (TDS) Jodhpur Jodhpur Executive Officer PAN No. AAALN1437A TAN No. JDHM06080E ITA No. 109 To 112/Jodh/2019 Assessment Year: 2017-18 Municipal Board Phalodi Vs. JCIT (TDS) Jodhpur Jodhpur Executive Officer PAN No. AAALN1437A TAN No. JDHM06080E (Appellant) (Respondent) Assessee by : Shri Bhawani Singh Bhati, Advocate Department by: Shri Girish Mehta, JCIT DR Date of hearing : 25/11/201…

Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh

What is Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh authority for?

Also referred to as

Judgments citing Smt. G. Indhirani v. DCIT, CPC, Uttar Pradesh

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

John Buildwell India Private Ltd., Tirunelveli vs. DCIT CPC-TDS, Ghaziabad

Luxury Lifestyle Trading India Pvt. Ltd, Mumbai vs. DCIT CPC.-Cell -TDS, Mumbai

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC (TDS), Allahabad

Elchico Hotels & Restaurants Private Limited, Allahabad vs. Dy. Commissioner of Income Tax, CPC(TDS), Allahabad

Municipal Board, Phalodi vs. JCIT, TDS, Jodhpur

Municipal Board, Phalodi vs. JCIT, TDS, Jodhpur