Smt. Devikaben Shailesh Chokshi (L/h. of Late Shailesh Ramanlal Chokshi) v. JCIT Asst.Year

165 Taxmann.com 767Reported decision2024#23096 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

penalty under section 271d section 269s section 273 section 269ss section 273b section 271d section 269 section 26 reasonable cause section 271 section 27 transfer

Judgments citing Smt. Devikaben Shailesh Chokshi (L/h. of Late Shailesh Ramanlal Chokshi) v. JCIT Asst.Year

RAKESH GANAPATHY ,BANGALORE vs. INCOME TAX OFFICER, WARD-4(3)(3) , BANGALORE

ITA 887/BANG/2024[2017-18]Status: DisposedITAT Bangalore20 Dec 2024AY 2017-18

Bench: Shri Waseem Ahmed & Shri Keshav Dubey

Section 143(3)Section 269SSection 271DSection 273B

…ITA No.887/Bang/2024 Sri Rakesh Ganapathy, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH: BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA No.887/Bang/2024 Assessment Year: 2017-18 Rakesh Ganapathy JCIT Vs. 1496, 17th A Main, JP Nagar II Phase Bangalore South Bangalore 560 078 Range 4(3) Bangalore PAN NO : AFOPG8700L APPELLANT RESPONDENT Appellant by Sri Ravishankar, A.R. Respondent by Shri V. Parithivel, D.R. Date of Hearing 07.10.2024 Date of Pronouncement 20.12.2024 ORDER PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal at the instance of the assessee i…

P.K YOOSUF ,THRISSUR vs. THE JCIT RANGE 2 , THRISSUR

ITA 429/COCH/2023[2017-18]Status: DisposedITAT Cochin07 Nov 2024AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Amarjit Singhassessment Year - 2017-2018 Shri P.K. Yoosuf, Thrissur – 680 703 Pan Afipy1654F C/O. M/S. Arikkat Vijayan Joint Commissioner Of Menon Associates, Vs. Income Tax, Range-2, Advocates, “Pratibha” Thrissur. North Railway Station Road, Ernakulam, Kochi-18. Kerala. (Appellant) (Respondent) Assessee By : Ms. Krishna K. Advocate Revenue By : Smt. V. Swarnalatha, Sr. Dr Date Of Hearing : 22.08.2024 Date Of Pronouncement : 07.11.2024 Order Per Bench : This Assessee’S Appeal, For The Assessment Year 2017-2018, Arise Against The Order Of The Learned Cit(A)- Nfac Vide Din & Order No.Itba/Nfac/S/250/2022- 23/1044931801(1) Dated 25.08.2022, In Proceedings U/S.271D Of The Income-Tax Act, 1961; In Short “The Act”.

For Appellant: Ms. Krishna K. AdvocateFor Respondent: Smt. V. Swarnalatha, Sr. DR

Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Assessment Year - 2017-2018 Shri P.K. Yoosuf, THRISSUR – 680 703 PAN AFIPY1654F C/o. M/s. Arikkat Vijayan Joint Commissioner of Menon Associates, vs. Income Tax, Range-2, Advocates, “Pratibha” THRISSUR. North Railway Station Road, Ernakulam, KOCHI-18. KERALA. (Appellant) (Respondent) Assessee by : Ms. Krishna K. Advocate Revenue by : Smt. V. Swarnalatha, Sr. DR Date of Hearing : 22.08.2024 Date of Pronouncement : 07.11.2024 ORDER PER BENCH : This assessee’s appeal,…

SMT. DEVIKABEN SHAILESH CHOKSHI L/H OF LATE SHAILESH RAMANLAL CHOKSHI,AHMEDABAD vs. THE JT. CIT, RANGE-1(3), AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 951/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad14 Oct 2024AY 2012-13

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Mehul K. Patel, A.RFor Respondent: Shri R. N. Dsouza, CIT DR

Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.951/Ahd/2024 (Assessment Year: 2012-13) Smt. Devikaben Shailesh Chokshi Vs. Joint Commissioner of (L/h. of Late Shailesh Ramanlal Income Tax, Chokshi), Ahmedabad-Range1(3), 2220, Manek Chowk, Ahmedabad Ahmedabad-380001 [PAN No.AAWPC0092J] (Appellant) .. (Respondent) Appellant by : Shri Mehul K. Patel, A.R. Respondent by: Shri R. N. Dsouza, CIT DR 26.09.2024 Date of Hearing Date of Pronouncement 14.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBE…