Smt. D. Anitha v. ITO

55 Taxmann.com 538Income Tax Appellate Tribunal2015#10940 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Judgments citing Smt. D. Anitha v. ITO

KALAWATHI BAGAYATH,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD

In the result, both the appeal of the assessee in ITA

ITA 1280/HYD/2017[2012-13]Status: DisposedITAT Hyderabad30 Aug 2021AY 2012-13

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohana RaoFor Respondent: Shri Rohit Mujumdar
Section 143(3)Section 50CSection 5O

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No. 1279 & 1280/H/2017 Assessment Year: 2012-13 Kalawathi Bagayath, Vs. Asst. Commissioner of Hyderabad. Income-tax, Circle – 4(1), Hyderabad. PAN – AEQPB 7777K (Appellant) (Respondent) Assessee by: Shri P. Murali Mohana Rao Revenue by: Shri Rohit Mujumdar Date of hearing: 17/06/2021 Date of pronouncement: 30/08/2021 O R D E R PER L.P. SAHU, A.M.: Both these appeals filed by the assessee are directed against CIT(A)…

KALAWATHI BAGAYATH,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD

In the result, both the appeal of the assessee in ITA

ITA 1279/HYD/2017[2012-13]Status: DisposedITAT Hyderabad30 Aug 2021AY 2012-13

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohana RaoFor Respondent: Shri Rohit Mujumdar
Section 143(3)Section 50CSection 5O

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No. 1279 & 1280/H/2017 Assessment Year: 2012-13 Kalawathi Bagayath, Vs. Asst. Commissioner of Hyderabad. Income-tax, Circle – 4(1), Hyderabad. PAN – AEQPB 7777K (Appellant) (Respondent) Assessee by: Shri P. Murali Mohana Rao Revenue by: Shri Rohit Mujumdar Date of hearing: 17/06/2021 Date of pronouncement: 30/08/2021 O R D E R PER L.P. SAHU, A.M.: Both these appeals filed by the assessee are directed against CIT(A)…

SHRI G. GUNASEKARAN,,TIRUPUR vs. ITO, WARD - I (2),, TIRUPUR

In the result, both the appeals filed by the assessee stand allowed

ITA 2813/CHNY/2019[2013-14]Status: DisposedITAT Chennai03 Feb 2020AY 2013-14

Bench: Shri N.R.S. Ganesanआयकरअपीलसं./I.T.A.No.2812/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) Smt. Murugasamy Lalitha, Vs Income Tax Officer, No.163, Jeeva Colony, Ward-1(2), Gandhi Nagar Post, Tirupur – 641602. Tirupur – 641 603. Pan: Acepl 7806K आयकरअपीलसं./I.T.A.No.2813/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) G.Gunasekaran, Vs Income Tax Officer, No.8, 4Th Street, Ward-1(2), Gandhi Nagar, Tirupur – 641602. Tirupur – 641 603 Pan: Ahppg 9205M (अपीलाथ"/Appellant) (""यथ"/Respondent) : Shri T.S.Rajarajeswaran, C.A अपीलाथ"क"ओरसे/ Appellant By Shri S.R. Gokularamanan, C.A : Shri A.R.V. Sreenivasan, Addl. Cit ""यथ"क"ओरसे/Respondent By : 03.02.2020 सुनवाईक"तार"ख/Date Of Hearing : 03.02.2020 घोषणाक"तार"ख /Date Of Pronouncement आदेश /O R D E R

For Respondent: 03.02.2020
Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL‘B/SMC’ BENCH: CHENNAI (CAMP AT COIMBATORE) "ीएन.आर.एस. गणेशन, "या"यकसद"यकेसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकरअपीलसं./I.T.A.No.2812/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) Smt. Murugasamy Lalitha, Vs Income Tax Officer, No.163, Jeeva Colony, Ward-1(2), Gandhi Nagar Post, Tirupur – 641602. Tirupur – 641 603. PAN: ACEPL 7806K आयकरअपीलसं./I.T.A.No.2813/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) G.Gunasekaran, Vs Income Tax Officer, No.8, 4th Street, Ward-1(2), Gandhi Nagar, Tirupur – 641602. Tirupur – 641 603 PAN: AHPPG 9205M (अपीलाथ"/Appellant)…

SMT. MURUGASAMY LALITHA,,TIRUPUR vs. ITO, WARD - I (2),, TIRUPUR

In the result, both the appeals filed by the assessee stand allowed

ITA 2812/CHNY/2019[2013-14]Status: DisposedITAT Chennai03 Feb 2020AY 2013-14

Bench: Shri N.R.S. Ganesanआयकरअपीलसं./I.T.A.No.2812/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) Smt. Murugasamy Lalitha, Vs Income Tax Officer, No.163, Jeeva Colony, Ward-1(2), Gandhi Nagar Post, Tirupur – 641602. Tirupur – 641 603. Pan: Acepl 7806K आयकरअपीलसं./I.T.A.No.2813/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) G.Gunasekaran, Vs Income Tax Officer, No.8, 4Th Street, Ward-1(2), Gandhi Nagar, Tirupur – 641602. Tirupur – 641 603 Pan: Ahppg 9205M (अपीलाथ"/Appellant) (""यथ"/Respondent) : Shri T.S.Rajarajeswaran, C.A अपीलाथ"क"ओरसे/ Appellant By Shri S.R. Gokularamanan, C.A : Shri A.R.V. Sreenivasan, Addl. Cit ""यथ"क"ओरसे/Respondent By : 03.02.2020 सुनवाईक"तार"ख/Date Of Hearing : 03.02.2020 घोषणाक"तार"ख /Date Of Pronouncement आदेश /O R D E R

For Respondent: 03.02.2020
Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL‘B/SMC’ BENCH: CHENNAI (CAMP AT COIMBATORE) "ीएन.आर.एस. गणेशन, "या"यकसद"यकेसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकरअपीलसं./I.T.A.No.2812/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) Smt. Murugasamy Lalitha, Vs Income Tax Officer, No.163, Jeeva Colony, Ward-1(2), Gandhi Nagar Post, Tirupur – 641602. Tirupur – 641 603. PAN: ACEPL 7806K आयकरअपीलसं./I.T.A.No.2813/Chny/2019 ("नधा"रणवष" / Assessment Year: 2013-14) G.Gunasekaran, Vs Income Tax Officer, No.8, 4th Street, Ward-1(2), Gandhi Nagar, Tirupur – 641602. Tirupur – 641 603 PAN: AHPPG 9205M (अपीलाथ"/Appellant)…

THE AZAD NAGAR, COOPERATIVE HOUSING, SOCIETY LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 3881/MUM/2014[2004-05]Status: DisposedITAT Mumbai28 Sept 2016AY 2004-05

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…

VALLABHNAGAR OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 3659/MUM/2014[2004-05]Status: DisposedITAT Mumbai28 Sept 2016AY 2004-05

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…

SUVARNA NAGAR CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 3658/MUM/2014[2004-05]Status: DisposedITAT Mumbai28 Sept 2016AY 2004-05

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…

VITHALNAGAR CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 3656/MUM/2014[1995-96]Status: DisposedITAT Mumbai28 Sept 2016AY 1995-96

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…

THE NAVYUG CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 3655/MUM/2014[2004-05]Status: DisposedITAT Mumbai28 Sept 2016AY 2004-05

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…

JAI HIND CO OP HSG SOC LTD,MUMBAI vs. CIT 21, MUMBAI

In the result, the appeals filed by the Assessee are dismissed

ITA 2363/MUM/2014[2004-05]Status: DisposedITAT Mumbai28 Sept 2016AY 2004-05

Bench: Shri Amit Shukla & Shri Ashwani Tanejaassessment Year: 2004-05 Vithal Nagar Co. Operative Cit-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, Bkc Vs. Jia Hind Club, Jvpd Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.Aaaat3055F Assessment Year: 2004-05 The Navyug Co. Operative Cit-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain Hind Club Bhavan, Bkc Vs. Gldg. N.S. Rd No.11, Jai Hind Bandra (E) Society Jvpd Scheme Vile Mumbai- 400050 Parle (W) Mumbai-400049 (Revenue) (Respondent ) P.A. No.Aaaat0325L Assessment Year: 2004-05

Section 143(3)Section 147Section 263Section 50C

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी अ"मत शु"ला, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Amit Shukla, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2004-05 Vithal Nagar Co. Operative CIT-21 Housing Society Ltd., Pratyakshkar बनाम/ 51 N.S.S. Rd No.11, Bhavan, BKC Vs. Jia Hind Club, JVPD Scheme, Bandra (E) Mumbai-400056 Mumbai- 400050 (Revenue) (Respondent ) P.A. No.AAAAT3055F Assessment Year: 2004-05 The Navyug Co. Operative CIT-21 Housing Society Ltd. Pratyakshkar बनाम/ Plot No. 51 Jain…