Smt.Archana Pandey v. ITO

34 Taxmann.com 88Reported decision2013#20567 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2019 to 2019.

Judgments citing Smt.Archana Pandey v. ITO

Sh. Babu Lal Meena, Jaipur vs. Income Tax Officer, Jaipur

ITA 469/JPR/2018[2007-08]Status: DisposedITAT Jaipur13 Dec 2019AY 2007-08

Bench: : Shri Vijay Pal Rao, Jm & Shri Vikram Singh Yadav, Am Vk;Dj Vihy La-@Ita No. 469/Jp/2018 Fu/Kzkj.K O"Kz@Assessment Year : 2007-08 Cuke Shri Babu Lal Meena The Ito Vs. Plot No.717, Govind Vatika Ward- 5(4) Near Khole Ke Hanuman Ji Jaipur Laxman Doongri, Delhi Bye Pass Road, , Jaipur Lfkk;H Ys[Kk La-@Thvkbzvkj La-@P An/Gir No.: Azgpm 4052 P Vihykfkhz@Appellant Izr;Fkhz@Respondent Fu/Kzkfjrh Dh Vksj Ls@ Assessee By : Shri Rajeev Sahai & Shri Ashish Sharma,Advocate Jktlo Dh Vksj Ls@ Revenue By : Shri B.K. Gupta, Cit- Dr Lquokbz Dh Rkjh[K@ Date Of Hearing : 06/11/2019 ?Kks"K.Kk Dh Rkjh[K@ Date Of Pronouncement : 13 /12/2019 Vkns'K@ Order

For Appellant: Shri Rajeev Sahai &For Respondent: Shri B.K. Gupta, CIT- DR
Section 143(3)Section 147Section 148Section 2(14)Section 2(14)(iii)Section 50

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k Before : Shri Vijay Pal Rao, JM & Shri Vikram Singh Yadav, AM vk;dj vihy la-@ITA No. 469/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2007-08 cuke Shri Babu Lal Meena The ITO Vs. Plot No.717, Govind Vatika Ward- 5(4) Near Khole Ke Hanuman Ji Jaipur Laxman Doongri, Delhi Bye Pass Road, , Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@P AN/GIR No.: AZGPM 4052 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rajeev Sahai…

Avinash Suryadevara, Hyderabad vs. DCIT, Central Circle-2(4), Hyderabad

ITA 498/HYD/2017[2009-10]Status: DisposedITAT Hyderabad09 Aug 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.V. Chalamaiah, ARFor Respondent: Shri Satya Prashant Pinisetty, DR
Section 143(3)Section 147Section 148Section 153BSection 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 496/Hyd/17 2007-08 Sri Suryadevara The Dy. Avinash, Commissioner of 497/Hyd/17 2008-09 HYDERABAD Income Tax, [PAN: BIWPS6977B] Central Circle-2(4), HYDERABAD 498/Hyd/17 2009-10 For Assessee : Shri K.V. Chalamaiah, AR For Revenue : Shri Satya Prashant Pinisetty, DR Date of Hearing : 01-08-2019 Date of Pronouncement : 09-08-2019 O R D E R PER S. RIFAUR RAHMAN, A.M. : These appeals filed by the assessee are directed aga…

Avinash Suryadevara, Hyderabad vs. DCIT, Central Circle-2(4), Hyderabad

ITA 497/HYD/2017[2008-09]Status: DisposedITAT Hyderabad09 Aug 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.V. Chalamaiah, ARFor Respondent: Shri Satya Prashant Pinisetty, DR
Section 143(3)Section 147Section 148Section 153BSection 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 496/Hyd/17 2007-08 Sri Suryadevara The Dy. Avinash, Commissioner of 497/Hyd/17 2008-09 HYDERABAD Income Tax, [PAN: BIWPS6977B] Central Circle-2(4), HYDERABAD 498/Hyd/17 2009-10 For Assessee : Shri K.V. Chalamaiah, AR For Revenue : Shri Satya Prashant Pinisetty, DR Date of Hearing : 01-08-2019 Date of Pronouncement : 09-08-2019 O R D E R PER S. RIFAUR RAHMAN, A.M. : These appeals filed by the assessee are directed aga…

Avinash Suryadevara, Hyderabad vs. DCIT, Central Circle-2(4), Hyderabad

ITA 496/HYD/2017[2007-08]Status: DisposedITAT Hyderabad09 Aug 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.V. Chalamaiah, ARFor Respondent: Shri Satya Prashant Pinisetty, DR
Section 143(3)Section 147Section 148Section 153BSection 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 496/Hyd/17 2007-08 Sri Suryadevara The Dy. Avinash, Commissioner of 497/Hyd/17 2008-09 HYDERABAD Income Tax, [PAN: BIWPS6977B] Central Circle-2(4), HYDERABAD 498/Hyd/17 2009-10 For Assessee : Shri K.V. Chalamaiah, AR For Revenue : Shri Satya Prashant Pinisetty, DR Date of Hearing : 01-08-2019 Date of Pronouncement : 09-08-2019 O R D E R PER S. RIFAUR RAHMAN, A.M. : These appeals filed by the assessee are directed aga…

Smt.Archana Pandey v. ITO (34 Taxmann.com 88) — Cited in 4 Judgments | BharatTax