SMCC Construction India Ltd. v. Assistant Commissioner of Income Tax

38 Taxmann.com 146High Court2013#14116 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2021.

Judgments citing SMCC Construction India Ltd. v. Assistant Commissioner of Income Tax

M/S. Wieland Metals India Private Limited, Bangalore vs. Principal Commissioner of Income Tax, Ward- 7(1)(3), Bangalore

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 2394/BANG/2019[2015-16]Status: DisposedITAT Bangalore22 Sept 2021AY 2015-16

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri K.P. Srinivas, CAFor Respondent: Shri Pradeep Kumar, CIT(DR) (ITAT), Bengaluru
Section 143(3)Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER IT(TP)A No.2394/Bang/2019 Assessment year : 2015-16 Vs. M/s. Wieland Metals India Private Ltd., The Income Tax Officer, 18A & B, Bommasandra Industrial Area, Ward 7(1)(3), Hebbagodi Village, Attibele Hobli, Bangalore. Anekal Taluk, Bangalore. PAN: AAACW 7975K APPELLANT RESPONDENT Appellant by : Shri K.P. Srinivas, CA Respondent by : Shri Pradeep Kumar, CIT(DR) (ITAT), Bengaluru. Date of hearing : 03.08.2021 Date of Pronouncement : 22.09.2021 O R D E R Per Chan…

ITO 5(1)(3), Mumbai vs. C.Digital Arts & Crafts P. Ltd, Mumbai

In the result, Revenue’s appeal is dismissed

ITA 3776/MUM/2016[2011-12]Status: DisposedITAT Mumbai21 Feb 2018AY 2011-12

Bench: Shri Saktijit Dey & Shri N.K. Pradhan

For Appellant: Shri Shekhar GuptaFor Respondent: Ms. Pooja Swaroop

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI N.K. PRADHAN, ACCOUNTANT MEMBER ITA no.3776/Mum./2016 (Assessment Year : 2011–12) Income Tax Officer ……………. Appellant Ward–5(1)(3), Mumbai v/s M/s. C. Digital Arts & Crafts Pvt. Ltd. G–2B, Nariman Bhawan ……………. Respondent Nariman Point, Mumbai 400 021 PAN – AABCC4288Q Revenue by : Ms. Pooja Swaroop Assessee by : Shri Shekhar Gupta Date of Hearing – 12.02.2018 Date of Order – 21.02.2018 O R D E R PER SAKTIJIT DEY, J.M. This is an appeal by the Revenue against order dated 23rd February 2016, passed by th…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 937/JPR/2017[2011-12]Status: DisposedITAT Jaipur07 Feb 2018AY 2011-12
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 935/JPR/2017[2009-10]Status: DisposedITAT Jaipur07 Feb 2018AY 2009-10
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 934/JPR/2017[2005-06]Status: DisposedITAT Jaipur07 Feb 2018AY 2005-06
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 933/JPR/2017[2004-05]Status: DisposedITAT Jaipur07 Feb 2018AY 2004-05
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 890/JPR/2017[2007-08]Status: DisposedITAT Jaipur07 Feb 2018AY 2007-08
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…