Sl. No. Particulars 1. CIT v. Kabul Chawla

81 Taxmann.com 82High Court2017#18323 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2020 to 2024.

Judgments citing Sl. No. Particulars 1. CIT v. Kabul Chawla

Plantium Holding P Ltd, Chennai vs. DCIT, Central Circle III(4), Chennai

In the result, the appeal stands partly allowed

ITA 3436/CHNY/2018[2008-09]Status: DisposedITAT Chennai17 May 2024AY 2008-09

Bench: Hon’Ble Shri V. Durga Rao, Jm & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ Ita No.3436/Chny/2018 (िनधा"रण वष" / Assessment Year: 2008-09) M/S Platinum Holdings Private Ltd. Dcit बनाम/ No.2/1, Abu Garden, Omr Road, Central Circle-3(4) Vs. Navalur, Chennai-600 103. Chennai. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aadcp-8781-D (अपीलाथ"/Appellant) : (!"थ" / Respondent) अपीलाथ"कीओरसे/Appellant By : Shri P. Murali Mohan Rao (Ca)-Ld. Ar !"थ"कीओरसे/ Respondent By : Smt. Komali Krishna (Cit)- Ld. Dr सुनवाईकीतारीख/Date Of Hearing : 27-02-2024 घोषणाकीतारीख /Date Of Pronouncement : 17-05-2024

For Appellant: Shri P. Murali Mohan Rao (CA)-Ld. ARFor Respondent: Smt. Komali Krishna (CIT)- Ld. DR
Section 132Section 153A

…Construction [2016] 237 Taxman 728 (Karnataka) (iii) CIT v. Continental Warehousing Corporation (Nhava Sheva) Ltd. [2015] 58 Taxmann.com 78 (Bombay) (iv) CIT v. Kabul Chawla [2015] 61 Taxmann.com 412 (Delhi) (v) Pr. CIT v. Kurele Paper Mills (P.) Ltd. [2017] 81 Taxmann.com 82 (Delhi) (vi) CIT v. Raj Kumar Arora [2014] 52 Taxmann.com 172 (Allahabad) (vii) Om Shakthy Agencies (Madras) (P.) Ltd. v. DCIT [2016] 66 Taxmann.com 287 (Chennai Tribunal) (vii) All Cargo Global Logistics Ltd. v. Dy. CIT [2012] 137 ITD 287/23 Taxmann.com 103 (Mum) (SB). (ix) Pr.CIT v. Meeta Gutgutia (2017) 395 ITR 526/82 Taxamann.com 287 (…

Assistant Commissioner of Income Tax, Circle-1, Guwahati vs. M/S. Pawan Cement Company Private Limited, Guwahati

In the result, both the appeals filed by the Revenue for AY

ITA 73/GTY/2020[2013-14]Status: DisposedITAT Guwahati03 Mar 2023AY 2013-14

Bench: Sri Rajpal Yadav(Kz) & Dr. Manish Borad

Section 132Section 139(1)Section 143(2)Section 153ASection 250Section 68

…आयकर अपीलीय अधिकरण गुवाहाटी पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH AT KOLKATA [वर्ुअल कोटु] [Virtual Court] श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE PRESIDENT (KZ) & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 72 & 73/GTY/2020 Assessment Years: 2011-12 & 2013-14 ACIT, Circle-1, Guwahati.........................................Appellant Vs. Pawan Cement Company Pvt. Ltd.………….............Respondent [PAN: AAECP 9612 J] Appearances by: Sh. N.T. Sherpa, JCIT, appeared on behalf of the Revenue. Sh. Jay Prakash G…

Assistant Commissioner of Income Tax, Circle-1, Guwahati vs. M/S. Pawan Cement Company Private Limited, Guwahati

In the result, both the appeals filed by the Revenue for AY

ITA 72/GTY/2020[2011-12]Status: DisposedITAT Guwahati03 Mar 2023AY 2011-12

Bench: Sri Rajpal Yadav(Kz) & Dr. Manish Borad

Section 132Section 139(1)Section 143(2)Section 153ASection 250Section 68

…आयकर अपीलीय अधिकरण गुवाहाटी पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH AT KOLKATA [वर्ुअल कोटु] [Virtual Court] श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE PRESIDENT (KZ) & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 72 & 73/GTY/2020 Assessment Years: 2011-12 & 2013-14 ACIT, Circle-1, Guwahati.........................................Appellant Vs. Pawan Cement Company Pvt. Ltd.………….............Respondent [PAN: AAECP 9612 J] Appearances by: Sh. N.T. Sherpa, JCIT, appeared on behalf of the Revenue. Sh. Jay Prakash G…

M/S Prabhu Poly Pipers Ltd., Kolkata vs. D.C.I.T., Circle-2(3), Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 1126/KOL/2019[2014-15]Status: DisposedITAT Kolkata23 Feb 2023AY 2014-15

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 132Section 133ASection 142(1)Section 143(2)Section 153ASection 263Section 68

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A” BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. No.: 1126/KOL/2019 Assessment Year: 2014-15 M/s. Prabhu Poly Pipes Ltd...….................................Appellant [PAN: AADCP 9033 E] Vs. DCIT, CC-2(3), Kolkata..........................................Respondent Appearances by: Sh. Rajeeva Kumar, Adv., appeared on behalf of the Assessee. Sh. Biswanath Das, CIT, appeared on behalf of the Revenue. Dat…

Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. M/S Gmr Infrastructure Ltd, Bangalore

In the result appeal is filed by assessee as well as revenue stands allowed for statistical purposes and cross objection filed by assessee becomes infructuous

ITA 1581/BANG/2017[2009-10]Status: DisposedITAT Bangalore28 Oct 2020AY 2009-10

Bench: Shri A.K Garodia & Smt. Beena Pillaiassessment Year : 2009-10

For Respondent: Shri Muzaffar Hussain, CIT (DR)
Section 14Section 143Section 143(3)Section 144CSection 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI A.K GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2009-10 The Asst. Commissioner of Vs. M/s GMR Infrastructure Ltd., Income-tax, No.25/1, SKIP House, Central Circle-2(2), Museum Road, Bengaluru Bengaluru-560 025. PAN – AABCG 8889 P APPELLANT RESPONDENT ITA No.1427 & 1428/Bang/2017 Assessment Year : 2008-09 & 2009-10 CO No.02/Bang/2018 Assessment Year : 2009-10 M/s GMR Infrastructure Ltd., Vs. The Asst. Commissioner of No.25/1, SKIP House, Income-tax, Museum Road, Central Circle-2(2), Bengaluru-560 025.…

Sl. No. Particulars 1. CIT v. Kabul Chawla (81 Taxmann.com 82) — Cited in 5 Judgments | BharatTax