Sl. No. Particulars 1 C.I.T v. Technovate Pvt. Ltd.

32 Taxmann.com 290High Court2013#14053 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2019.

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Judgments citing Sl. No. Particulars 1 C.I.T v. Technovate Pvt. Ltd.

L K INDIA PRIVATE LIMITED(CURRENTLY KNOWN AS SCHNEIDER ELECTRIC INDIA PVT. LTD.),,VADODARA vs. THE INCOME TAX OFFICER, WARD-2(1)(4),, VADODARA

In the result, both the appeals filed by the assessee are allowed

ITA 967/AHD/2017[2008-09]Status: DisposedITAT Ahmedabad18 Sept 2019AY 2008-09
For Appellant: Shri S.K. Agarwal &For Respondent: Shri Alok Singh, CIT-D.R
Section 1Section 10BSection 143(3)Section 145Section 263Section 263(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2008-09 Schneider Electric India The CIT-I, Pvt. Ltd. (Formerly L.K. IInd Floor Aayakar India Pvt. Ltd.), 328/23 Vs Bhavan Racecourse Rasulabad Road, Circle, Vadodara, Village Jarod, (Respondent) Tal. Waghodia, Dist: Vadodara-391510 PAN: AAACL3236C (Appellant) Assessment Year 2008-09 L.K. India Pvt. Ltd. The ITO, (Current known as Ward-1(1)(4), Schneider Electric India Vs Vadodara, Pvt. Ltd.), 328/23 (Respondent) Rasulabad Road, Village Jarod, Tal. V…

SCHNEIDER ELECTRIC INDIA PVT. LTD. (FORMERLY L.K. INDIA PRIVATE LIMITED),,BARODA vs. THE CIT-I,, BARODA

In the result, both the appeals filed by the assessee are allowed

ITA 1609/AHD/2014[2008-09]Status: DisposedITAT Ahmedabad18 Sept 2019AY 2008-09
For Appellant: Shri S.K. Agarwal &For Respondent: Shri Alok Singh, CIT-D.R
Section 1Section 10BSection 143(3)Section 145Section 263Section 263(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2008-09 Schneider Electric India The CIT-I, Pvt. Ltd. (Formerly L.K. IInd Floor Aayakar India Pvt. Ltd.), 328/23 Vs Bhavan Racecourse Rasulabad Road, Circle, Vadodara, Village Jarod, (Respondent) Tal. Waghodia, Dist: Vadodara-391510 PAN: AAACL3236C (Appellant) Assessment Year 2008-09 L.K. India Pvt. Ltd. The ITO, (Current known as Ward-1(1)(4), Schneider Electric India Vs Vadodara, Pvt. Ltd.), 328/23 (Respondent) Rasulabad Road, Village Jarod, Tal. V…

DEPUTY COMMISSIONER OF INCOME TAX vs. M/S. CELOXIS TECHNOLOGIES PVT.LTD,, PUNE

In the result, appeal of the Revenue is dismissed

ITA 2759/PUN/2016[2007-08]Status: DisposedITAT Pune23 Mar 2018AY 2007-08

Bench: Ms. Sushma Chowla, Jm & Shri D. Karunakara Rao, Am

For Appellant: Dr. Vivek AggarwalFor Respondent: Shri Kishor Phadke
Section 10Section 10ASection 10A(5)Section 10BSection 80A

…आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण पुणे अिधकरण पुणे पुणे "यायपीठ पुणे "यायपीठ "यायपीठ “एक सद"य "यायपीठ एक सद"य एक सद"य” पुणे एक सद"य पुणे पुणे म"म"म"म" पुणे IN THE INCOME TAX APPELLATE TRIBUNAL SMC BENCH, PUNE सु"ी सु"ी सुषमा सु"ी सु"ी सुषमा सुषमा चावला सुषमा चावला चावला, "याियक चावला "याियक "याियक सद"य "याियक सद"य सद"य एवं सद"य एवं एवं "ी एवं "ी "ी डी "ी डी डी. क"णाकरा डी क"णाकरा क"णाकरा राव क"णाकरा राव राव, लेखा राव लेखा लेखा सद"य लेखा सद"य सद"य केकेकेके सम" सद"य सम" सम" सम" BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आय आयकर आय आय कर कर अपील कर अपील अपील संसं…

DEPUTY COMMISSIONER OF INCOME TAX vs. M/S. COLUMN SOFTWARE TECHNOLOGIES PVT.LTD,, PUNE

In the result, appeal of the Revenue is dismissed

ITA 2715/PUN/2016[2008-09]Status: DisposedITAT Pune23 Mar 2018AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri D. Karunakara Rao, Am

For Appellant: Dr. Vivek AggarwalFor Respondent: Shri Kishor Phadke
Section 10ASection 10A(5)Section 10BSection 80A

…आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण पुणे अिधकरण पुणे पुणे "यायपीठ पुणे "यायपीठ "यायपीठ “एक सद"य "यायपीठ एक सद"य एक सद"य” पुणे एक सद"य पुणे पुणे म"म"म"म" पुणे IN THE INCOME TAX APPELLATE TRIBUNAL SMC BENCH, PUNE सु"ी सु"ी सुषमा सु"ी सु"ी सुषमा सुषमा चावला सुषमा चावला चावला, "याियक चावला "याियक "याियक सद"य "याियक सद"य सद"य एवं सद"य एवं एवं "ी एवं "ी "ी डी "ी डी डी. क"णाकरा डी क"णाकरा क"णाकरा राव क"णाकरा राव राव, लेखा राव लेखा लेखा सद"य लेखा सद"य सद"य केकेकेके सम" सद"य सम" सम" सम" BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आय आयकर आय आय कर कर अपील कर अपील अपील संसं…

NILESH S. BARDE & CO.,MUMBAI vs. DCIT ,WD-24(3), MUMBAI

In the result all the three appeals of the assessee for A

ITA 2842/MUM/2016[2011-12]Status: DisposedITAT Mumbai30 Nov 2016AY 2011-12

Bench: Shri D.K. Rao, Am & Shri Ravish Sood, Jm आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. Ito 24(3)(2) बनाम/ C-11, 7Th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, Bkc, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aagpb9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) :

For Appellant: Shri Deepak TralshawalaFor Respondent: Shri D. Randhir Gupta
Section 10Section 10ASection 10BSection 143(1)Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI D.K. RAO, AM AND SHRI RAVISH SOOD, JM आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, BKC, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAGPB9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) : आयकर अपील सं./ I.T.A. No.2841/Mum/2016 ("नधा"रण वष" / Assessment Year: 2010-11,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratya…

NILESH S. BARDE & CO.,MUMBAI vs. ITO 24(3)(2), MUMBAI

In the result all the three appeals of the assessee for A

ITA 2841/MUM/2016[2010-11]Status: DisposedITAT Mumbai30 Nov 2016AY 2010-11

Bench: Shri D.K. Rao, Am & Shri Ravish Sood, Jm आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. Ito 24(3)(2) बनाम/ C-11, 7Th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, Bkc, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aagpb9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) :

For Appellant: Shri Deepak TralshawalaFor Respondent: Shri D. Randhir Gupta
Section 10Section 10ASection 10BSection 143(1)Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI D.K. RAO, AM AND SHRI RAVISH SOOD, JM आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, BKC, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAGPB9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) : आयकर अपील सं./ I.T.A. No.2841/Mum/2016 ("नधा"रण वष" / Assessment Year: 2010-11,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratya…

NILESH S. BARDE & CO.,MUMBAI vs. ITO-24(3)(2), MUMBAI

In the result all the three appeals of the assessee for A

ITA 2840/MUM/2016[2007-08]Status: DisposedITAT Mumbai30 Nov 2016AY 2007-08

Bench: Shri D.K. Rao, Am & Shri Ravish Sood, Jm आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. Ito 24(3)(2) बनाम/ C-11, 7Th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, Bkc, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aagpb9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) :

For Appellant: Shri Deepak TralshawalaFor Respondent: Shri D. Randhir Gupta
Section 10Section 10ASection 10BSection 143(1)Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI D.K. RAO, AM AND SHRI RAVISH SOOD, JM आयकर अपील सं./ I.T.A. No. 2840/Mum/2016 ("नधा"रण वष" / Assessment Year: 2007-08,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratyakshakar 320, Corporate Avenue, Wing-A, Sonawala Road, Goregaon-E Bhavan, BKC, Bandra-E, Vs. Mumbai – 400 063. Mumbai – 400 051 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAGPB9571K (अपीलाथ" /Appellant) (""यथ" / Respondent) : आयकर अपील सं./ I.T.A. No.2841/Mum/2016 ("नधा"रण वष" / Assessment Year: 2010-11,) Nilesh S. Barde & Co. ITO 24(3)(2) बनाम/ C-11, 7th Floor, Pratya…

Sl. No. Particulars 1 C.I.T v. Technovate Pvt. Ltd. (32 Taxmann.com 290) — Cited in 7 Judgments | BharatTax