Sir Dorabji Tata Trust v. DCIT, (Exemption) Circle 2(1), Mumbai

Surbhit Impex Private Limited, Mumbai vs. Principal Commissioner of Income Tax -8, Mumbai

In the result, the appeal of the assessee is allowed

Bench: Shri Amit Shukla & Shri Prabhash Shankar

…IN THE INCOME-TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA No. 2570/MUM/2025 (A.Y. 2018-19) Surbhit Impex Limited 412/413 Mandvi Navjeevan, 121/127, Kazi Sayed Street, Mumbai 400 003, Maharashtra Private v/s. Principal Commissioner of Income Tax 8, Room No. 611, 6th Floor, Aayakar Bhavan, Maharishi Karve Road, Mumbai – 400 020, Maharashtra बनाम स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AADCS4949J Appellant/अपीलार्थी .. Respondent/प्रतिवादी Appellant by : Shri K. Shivaram Sr. Adv.& Shri Shashi Bekkal, AR Respondent by: Shri Vivek Pera…

Indur Thanwerdas Dadlani, Mumbai vs. The Principal Commissioner of Income Tax PCIT, Mumbai-42, Mumbai

In the result, the appeal filed by the assessee stands allowed without any order as to cost

Bench: Hon’Ble Shri Sandeep Gosain & Shri Prabhash Shankarindur Thanwerdas Dadlani Vs. Pr. Cit Flat No. 4604, The Imperial Mumbai – 42 Towers, Mp Mill Compound, Room No. 741, Aayakar Bb Nakashe Marg, Mardeo, Bhavan, Mk Road, Mumbai – 400034. Mumbai Pan/Gir No. Aacpd5262D (Applicant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER Indur Thanwerdas Dadlani Vs. Pr. CIT Flat No. 4604, the Imperial Mumbai – 42 Towers, MP Mill Compound, Room No. 741, Aayakar BB Nakashe Marg, Mardeo, Bhavan, MK Road, Mumbai – 400034. Mumbai PAN/GIR No. AACPD5262D (Applicant) (Respondent) Assessee by Shri Rahul Hakani Revenue by Shri. R.A. Dhyani, CIT (DR) Date of Hearing 09.07.2025 Date of Pronouncement 04.08.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challenging…

Devika Rajesh Jaggi, Mumbai vs. Principle CIT Range-19, Mumbai

In the result, the present appeal is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, MUMBAI SHRI AMARJIT SINGH, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Devika Rajesh Jaggi, 26, Blue Heaven Mount Pleasant Road, Malabar Hill, Mumbai - 400006 [PAN: ADXPJ9746J] ……………… Appellant Principal Commissioner of Income Tax, Vs Range – 19, Mumbai, Room No. 228, 2nd Floor, Matru Mandir, Tardeo Road, Mumbai - 400007 ……………. Respondent Appearances For the Appellant/Assessee : Shri Yogesh Thar For the Respondent/Department : Smt. Riddhi Mishra Date of conclusion of hearing : 29.11.2022 Date of pronouncement of order : 24.02.2023 O R D E R Per Rahul Cha…

Martin and Harris Laboratories Limited, Mumbai vs. Principal Commissioner of Income Tax (PCIT), Aaykar Bhawan, Mumbai-400020

In the result, the present appeal by the Assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Martin And Harris Laboratories Limited, Appeejay Chamber Wallance Street, For, Mumbai - 400001 [PAN: AABCM0832A] ……………… Appellant Principal Commissioner of Income Tax, Vs Room No. 330, Aaykar Bhawan, Maharishi Karve Road, Mumbai, Maharashtra - 400020 ……………. Respondent Appearances For the Appellant/Appellant : Sh. Salil Kapoor, & Sh. Sumit Lalchandani For the Respondent/Department : Ms. Sailja Rai Date of conclusion of hearing : 21.11.2022 Date of pronouncement of order : 17.02.2023 O…

Bhuvneshwari Vyapaar Private Ltd, Mumbai vs. Principle Commissioner of Income Tax P-CIT, Mumbai-1, Mumbai

In the result, appeal of the assessee is allowed

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm Bhuvneshwari Vyapaar Private Limited Pcit,Mumbai-1 710/A Wing Dattani Plaza Room No. 330, 3 R D Floor, Aayakar Vs. Commercial Premises, Safed Pool, Bhavan, M.K.Road, Mumbai-400 020 Andheri Kurla Road, Andheri East, Mumbai- 400 072 (Appellant) (Respondent) Pan No. Aadcb4386N

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM Bhuvneshwari Vyapaar Private Limited PCIT,Mumbai-1 710/A Wing Dattani Plaza Room No. 330, 3 r d Floor, Aayakar Vs. Commercial Premises, safed pool, Bhavan, M.K.Road, Mumbai-400 020 Andheri Kurla Road, Andheri East, Mumbai- 400 072 (Appellant) (Respondent) PAN No. AADCB4386N Assessee by : Shri. Prakash G. Jhunjhunwala, CA & Abhishek Jhunjhunwala Revenue by : Dr. Mahesh Akhade, CIT DR. Date of hearing: 16.11.2022 Date of pronouncement : 14.02.2022 O R D E R PER PRASHANT MAHARISHI, AM: 01…

Assistant Commissioner of Income Tax 17(2)), Mumbai vs. Navjbai Ratan Tata Trust, Mumbai

In the result, appeal of the assessee is allowed and appeal of the Revenue is dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Asst. Commissioner of Vs. M/s. Navajbhai Ratan Tata Income Tax-17(2), Trust Room No.134A, Bombay House Aayakar Bhavan, Homi Mody Street M.K.Road, Mumbai – 400 001 Mumbai – 400 020 PAN/GIR No.AAATN0202B (Appellant) .. (Respondent) M/s. Navajbhai Ratan Vs. Asst. Commissioner of Income Tata Trust Tax-(Exemptions)-2(1) (Now Bombay House assessed by Asst. Commissioner 24, Homi Mody Street of Income Tax-17(2), Mumbai – 400 001 Piramal Chambers, Lalbaug Parel, Mumbai – 400 012…

Antariksh Realtors P. Ltd., Mumbai vs. Pr. CIT-12, Mumbai

In the result, appeal is allowed as indicated above

Bench: Shri Pramod Kumar () & Shri Saktijit Dey ()

…1 ITA 1626/Mum/2020 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR (VICE PRESIDENT) AND SHRI SAKTIJIT DEY (JUDICIAL MEMBER) I.T.A. No.1626/Mum/2020 (Assessment year 2015-16) Antariksh Realtors Private Limited vs The Income-tax Officer-12(1)(2), 23, 5th Floor, Dheeraj Plaza, Hill Road Mumbai Bandra (West), Mumbai-400 050 PAN : AAKCS5379G APPELLANT RESPONDENT Appellant by Shri Shreyash Shah (AR) & Shri Kunal Shah & Shri Ramesh Vora (AR) Respondent by Shri Rajeev Harit [CIT(DR)] Date of hearing 27-07-2021 Date of pronouncement 22-10-2021 O R D E R Per Saktijit Dey (JM) Captioned…