Singlo (India) Tea Co. Ltd. v. CIT

68 Taxmann 302High Court1993#25473 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2024.

Judgments citing Singlo (India) Tea Co. Ltd. v. CIT

The Dy. Commissioner of Income Tax, Circle-2(1)(1), Baroda vs. M/S. Sun Pharma Laboratories Ltd., Mumbai

In the result, the Department’s appeal is partly allowed

ITA 741/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad09 Oct 2024AY 2015-16

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 115JSection 143(3)Section 14ASection 36(1)(va)Section 37(1)Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Asst Year 2015-16 Sun Pharma Laboratories Ltd., The D.C.I.T, Plot No.201/B-1, Sun House, Circle-2(1(1), Western Express Highway, V Vadodara. Goregaon East, s Mumbai-400063. PAN: AACCS6163P (Appellant) (Respondent) Asst Year 2015-16 The D.C.I.T, Sun Pharma Laboratories Ltd., Circle-2(1(1), Plot No.201/B-1, Vadodara. Vs Sun House, Western Express Highway, Goregaon East, Mumbai-400063. PAN: AACCS6163P (Appellant) (Respondent) Assessee Represented: Shri SN Soparka…

Sun Pharma Laboratories Ltd., Mumbai vs. The Dy. Commissioner of Income Tax, Circle-2(1)(1), Baroda

In the result, the Department’s appeal is partly allowed

ITA 712/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad09 Oct 2024AY 2015-16

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 115JSection 143(3)Section 14ASection 36(1)(va)Section 37(1)Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Asst Year 2015-16 Sun Pharma Laboratories Ltd., The D.C.I.T, Plot No.201/B-1, Sun House, Circle-2(1(1), Western Express Highway, V Vadodara. Goregaon East, s Mumbai-400063. PAN: AACCS6163P (Appellant) (Respondent) Asst Year 2015-16 The D.C.I.T, Sun Pharma Laboratories Ltd., Circle-2(1(1), Plot No.201/B-1, Vadodara. Vs Sun House, Western Express Highway, Goregaon East, Mumbai-400063. PAN: AACCS6163P (Appellant) (Respondent) Assessee Represented: Shri SN Soparka…

M/S Hindustan Liver Ltd vs. The Addlcir 1(1)

In the result, Revenue’s appeal is dismissed

ITA 2201/MUM/2004[1998-1999]Status: DisposedITAT Mumbai11 Jun 2021AY 1998-1999

Bench: Shri Mahavir Singh & Shri S. Rifaur Rahman

For Appellant: Shri Percy Pardiwala a/wFor Respondent: Shri V. Sreekar
Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.2201/Mum./2004 (Assessment Year : 1998–99) Hindustan Unilever Ltd. (Formerly known as Hindustan Lever Ltd.) ……………. Appellant 165/166, Backbay Reclamation Mumbai 400 020 v/s Asstt. Commissioner of Income Tax ……………. Respondent Circle–1(1), Mumbai ITA no.2031/Mum./2004 (Assessment Year : 1998–99) Asstt. Commissioner of Income Tax ……………. Appellant Circle–1(1), Mumbai v/s Hindustan Unilever Ltd. (Formerly known as Hindustan Lever Ltd.) ……………. Respondent 165/166, Back…

Singlo (India) Tea Co. Ltd. v. CIT (68 Taxmann 302) — Cited in 3 Judgments | BharatTax