Similarly, in Commissioner of Income Tax v. G.E, Capital Services Limited

300 ITR 420High Court2008#2785 most cited
42

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2011 to 2026.

Judgments citing Similarly, in Commissioner of Income Tax v. G.E, Capital Services Limited

Commissioner of Income Tax vs. M/S Asahi India Safety Glass Ltd

Appeals are dismissed

ITA/1110/2006HC Delhi04 Nov 2011
For Appellant: Mr Sanjeev Rajpal, AdvocateFor Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms

…ITA 1110/2006 & 1111/2006 Page 1 of 17 * THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on: 08.09.2011 % Judgment delivered on: 04.11.2011 + ITA Nos. 1110/2006 & 1111/2006 COMMISSIONER OF INCOME TAX ...... APPELLANT Vs M/S ASAHI INDIA SAFETY GLASS LTD. ..... RESPONDENT Advocates who appeared in this case: For the Appellant: Mr Sanjeev Rajpal, Advocate For the Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms Husnal Syali, Advocates. CORAM :- HON…

Commissioner of Income Tax vs. M/S Asahi India Safety Glass Ltd

Appeals are dismissed

ITA/1111/2006HC Delhi04 Nov 2011
For Appellant: Mr Sanjeev Rajpal, AdvocateFor Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms

…ITA 1110/2006 & 1111/2006 Page 1 of 17 * THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on: 08.09.2011 % Judgment delivered on: 04.11.2011 + ITA Nos. 1110/2006 & 1111/2006 COMMISSIONER OF INCOME TAX ...... APPELLANT Vs M/S ASAHI INDIA SAFETY GLASS LTD. ..... RESPONDENT Advocates who appeared in this case: For the Appellant: Mr Sanjeev Rajpal, Advocate For the Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms Husnal Syali, Advocates. CORAM :- HON…