Siemens Nixdorf Informationssysteme GmbH v. DDIT

68 Taxmann.com 113Reported decision2016#25474 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 363,153 Indian tax judgments — from 2016 to 2021.

Judgments citing Siemens Nixdorf Informationssysteme GmbH v. DDIT

DCIT 4(3)(2), Mumbai vs. M/S.Shinano Retail Private Limited, Mumbai

In the result, the appeal of the Revenue is dismissed and the cross objection of the assessee is allowed

ITA 1205/MUM/2019[2012-13]Status: DisposedITAT Mumbai08 Jan 2021AY 2012-13

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2012-13

For Appellant: Shri Vijay Mehta, A.RFor Respondent: Shri Sandeep Raj, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2012-13 DCIT 4(3)(2), M/s. Shinano Retail Pvt. Room No.649, Ltd., 6th Floor, 4th Floor, Court House, Vs. Aayakar Bhavan, Lokmanya Tilak Marg, Mumbai - 400020 Dhobi Talao, Mumbai – 400 002 PAN: AALCS 4572R (Appellant) (Respondent) CO No.257/M/2019 (Arising out of ITA No.1205/M/2019 Assessment Year: 2012-13 M/s. Shinano Retail Pvt. DCIT 4(3)(2), Ltd., Room No.649, 4th Floor, Court House, 6th Floor, Vs. Lokmanya Tilak Marg, Aayakar Bhavan, Dhobi Talao,…

Reliance Natural Resources Ltd, Navi Mumbai vs. Addl CIT RG 7(2), Mumbai

In the result, the appeal is allowed

ITA 847/MUM/2011[2007-08]Status: DisposedITAT Mumbai08 Jul 2016AY 2007-08

Bench: Shri Jason P. Boaz & Shri Saktijit Deyreliance Natural Resources Ltd. Addl. Cit, Range 7(2) H Block, 1St Floor, Dhirubhai Room No. 620, 6Th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 Pan - Aabcr7656P Appellant Respondent Addl. Cit, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6Th Floor H Block, 1St Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 Pan - Aabcr7656P Appellant Respondent

For Appellant: Shri Jitendra Sanghavi &For Respondent: Shri Jasbir Chouhan
Section 115JSection 143(3)Section 14ASection 195Section 40Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL "L" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Saktijit Dey, Judicial Member Reliance Natural Resources Ltd. Addl. CIT, Range 7(2) H Block, 1st Floor, Dhirubhai Room No. 620, 6th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 PAN - AABCR7656P Appellant Respondent Addl. CIT, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6th Floor H Block, 1st Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 PAN - AABCR7656P Appellant Respondent Assessee by: Shri…

Addl CIT 7(2), Mumbai vs. Reliance Natural Resources Ltd, Navi Mumbai

In the result, the appeal is allowed

ITA 1425/MUM/2011[2007-08]Status: DisposedITAT Mumbai08 Jul 2016AY 2007-08

Bench: Shri Jason P. Boaz & Shri Saktijit Deyreliance Natural Resources Ltd. Addl. Cit, Range 7(2) H Block, 1St Floor, Dhirubhai Room No. 620, 6Th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 Pan - Aabcr7656P Appellant Respondent Addl. Cit, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6Th Floor H Block, 1St Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 Pan - Aabcr7656P Appellant Respondent

For Appellant: Shri Jitendra Sanghavi &For Respondent: Shri Jasbir Chouhan
Section 115JSection 143(3)Section 14ASection 195Section 40Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL "L" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Saktijit Dey, Judicial Member Reliance Natural Resources Ltd. Addl. CIT, Range 7(2) H Block, 1st Floor, Dhirubhai Room No. 620, 6th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 PAN - AABCR7656P Appellant Respondent Addl. CIT, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6th Floor H Block, 1st Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 PAN - AABCR7656P Appellant Respondent Assessee by: Shri…

Siemens Nixdorf Informationssysteme GmbH v. DDIT (68 Taxmann.com 113) — Cited in 3 Judgments | BharatTax