SHYAMARAJU v. KEB, BANGALORE

1996 SCC OnLine KAR 622Reported decision1996#17105 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2021.

Judgments citing SHYAMARAJU v. KEB, BANGALORE

Pr Commissioner of Income Tax-1 vs. M/S Esteem Royale

In the result, we do not find any merit in the

ITA/85/2018HC Karnataka08 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 310Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF MARCH 2021 PRESENT THE HON'BLE MR. JUSTICE ALOK ARADHE AND THE HON'BLE MR. JUSTICE ASHOK S. KINAGI I. T. A. NO.85 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-1 BMTC COMPLEX, KORAMANGALA BENGALURU. 2. THE JOINT COMMISSIONER OF INCOME-TAX, (OSD) CENTRAL CIRCLE-1(4) BENGALURU … APPELLANTS (BY MR. SANMATHI E.I., ADVOCATE) AND: M/S ESTEEM ROYALE No.32, 33 & 34 SNS CHAMBERS, SANKEY ROAD BANGALORE - 560 080 PAN : AABFE8209J … RESPONDENT (BY MR. A. SHANKAR, SR. COUNSEL FOR MR. M. LAVA., ADVOCATE) 2 T…

Pr Commissioner of Income Tax-1 vs. M/S Esteem Royale

In the result, we do not find any merit in the

ITA/88/2018HC Karnataka08 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 310Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF MARCH 2021 PRESENT THE HON'BLE MR. JUSTICE ALOK ARADHE AND THE HON'BLE MR. JUSTICE ASHOK S. KINAGI I. T. A. NO.88 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-1 BMTC COMPLEX KORAMANGALA BENGALURU. 2. THE JOINT COMMISSIONER OF INCOME TAX, (OSD) CENTRAL CIRCLE-1(4) BENGALURU . ...APPELLANTS (BY SRI. SANMATHI E I., ADVOCATE) AND: M/S ESTEEM ROYALE NO.32, 33 & 34, SNS CHAMBERS SANKEY ROAD, BANGALORE 560 080. PAN: AABFE 8209 J ….RESPONDENT (BY SRI. A. SHANKAR SR. COUNSEL FOR SRI. M LAVA, ADVOC…

Pr Commissioner of Income Tax-1 vs. M/S Esteem Royale

In the result, we do not find any merit in the

ITA/89/2018HC Karnataka08 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 310Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF MARCH 2021 PRESENT THE HON'BLE MR. JUSTICE ALOK ARADHE AND THE HON'BLE MR. JUSTICE ASHOK S. KINAGI I. T. A. NO.89 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-1 BMTC COMPLEX KORAMANGALA BENGALURU. 2. THE JOINT COMMISSIONER OF INCOME TAX, (OSD) CENTRAL CIRCLE-1(4) BENGALURU . ...APPELLANTS (BY SRI. SANMATHI E I., ADVOCATE) AND: M/S ESTEEM ROYALE NO.32, 33 & 34, SNS CHAMBERS SANKEY ROAD, BANGALORE 560 080. PAN: AABFE 8209 J. ….RESPONDENT (BY SRI. A. SHANKAR SR. COUNSEL FOR SRI. M LAVA, ADVO…

Pr Commissioner of Income Tax-1 vs. M/S Esteem Royale

In the result, we do not find any merit in the

ITA/86/2018HC Karnataka08 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 310Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF MARCH 2021 PRESENT THE HON'BLE MR. JUSTICE ALOK ARADHE AND THE HON'BLE MR. JUSTICE ASHOK S. KINAGI I. T. A. NO.86 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-1 BMTC COMPLEX KORAMANGALA BENGALURU. 2. THE JOINT COMMISSIONER OF INCOME TAX, (OSD) CENTRAL CIRCLE-1(4) BENGALURU . ...APPELLANTS (BY SRI. SANMATHI E I., ADVOCATE) AND: M/S ESTEEM ROYALE NO.32, 33 & 34, SNS CHAMBERS SANKEY ROAD, BANGALORE 560 080. PAN: AABFE 8209 J ….RESPONDENT (BY SRI. A. SHANKAR SR. COUNSEL FOR SRI. M LAVA, ADVOC…

Pr Commissioner of Income Tax-1 vs. M/S Esteem Royale

In the result, we do not find any merit in the

ITA/87/2018HC Karnataka08 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 310Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF MARCH 2021 PRESENT THE HON'BLE MR. JUSTICE ALOK ARADHE AND THE HON'BLE MR. JUSTICE ASHOK S. KINAGI I. T. A. NO.87 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-1 BMTC COMPLEX KORAMANGALA BENGALURU. 2. THE JOINT COMMISSIONER OF INCOME TAX, (OSD) CENTRAL CIRCLE-1(4) BENGALURU . ...APPELLANTS (BY SRI. SANMATHI E I., ADVOCATE) AND: M/S ESTEEM ROYALE NO.32, 33 & 34, SNS CHAMBERS SANKEY ROAD, BANGALORE 560 080. PAN: AABFE 8209 J ….RESPONDENT (BY SRI. A. SHANKAR SR. COUNSEL FOR SRI. M LAVA, ADVOC…

SHYAMARAJU v. KEB, BANGALORE (1996 SCC OnLine KAR 622) — Cited in 5 Judgments | BharatTax