Shri Thyaga Brahma Sangeet Sabha 188 ITR 160 (Mad) and Swar Sangam & Ors. v. CCIT

368 ITR 395High Court#24689 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2023.

Judgments citing Shri Thyaga Brahma Sangeet Sabha 188 ITR 160 (Mad) and Swar Sangam & Ors. v. CCIT

Nandadevi Outdoor Leadership School India, New Delhi vs. ITO, New Delhi

In the result, appeal in ITA No

ITA 979/DEL/2022[-]Status: DisposedITAT Delhi31 Jan 2023

Bench: Dr. B. R. R. Kumar & Shri Yogesh Kumar U.S.

Section 12ASection 2(15)Section 25Section 80G

…1 ITAs. 978 & 979/Del/2022 Nanda Devi Outdoor Leadership, ND. IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH : “E” NEW DELHI ] BEFORE DR. B. R. R. KUMAR, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 978/DEL/2022 Nanda Devi Outdoor Leadership Vs. Income Tax Officer, School India, Ward Exemption-2(4), DDA Commercial Complex, 14-Nanakpura, Moti Bagh, New Delhi. New Delhi – 110 021. PAN No. AADCN4574G AND I.T.A. No. 979/DEL/2022 Income Tax Officer, Nanda Devi Outdoor Leadership Vs. School India, Ward Exemption-2(4), DDA Commercial Complex, New Delhi. 14-Nanakpura, Moti Bagh, N…

Nandadevi Outdoor Leadership School India, Delhi vs. ITO, New Delhi

In the result, appeal in ITA No

ITA 978/DEL/2022[-]Status: DisposedITAT Delhi31 Jan 2023

Bench: Dr. B. R. R. Kumar & Shri Yogesh Kumar U.S.

Section 12ASection 2(15)Section 25Section 80G

…1 ITAs. 978 & 979/Del/2022 Nanda Devi Outdoor Leadership, ND. IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH : “E” NEW DELHI ] BEFORE DR. B. R. R. KUMAR, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 978/DEL/2022 Nanda Devi Outdoor Leadership Vs. Income Tax Officer, School India, Ward Exemption-2(4), DDA Commercial Complex, 14-Nanakpura, Moti Bagh, New Delhi. New Delhi – 110 021. PAN No. AADCN4574G AND I.T.A. No. 979/DEL/2022 Income Tax Officer, Nanda Devi Outdoor Leadership Vs. School India, Ward Exemption-2(4), DDA Commercial Complex, New Delhi. 14-Nanakpura, Moti Bagh, N…

Acharya Jiyalal Vasant Sangeet Niketan, Mumbai vs. ITO(Exem.)-II(1), Mumbai

In the result, the appeals are allowed

ITA 4193/MUM/2019[2010-11]Status: DisposedITAT Mumbai30 Mar 2021AY 2010-11

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2010-11 & Assessment Year: 2012-13

For Appellant: Mr. Anil Sathe, ARFor Respondent: Ms. Smita Verma, DR
Section 11Section 12ASection 143(3)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2010-11 & Assessment Year: 2012-13 Acharya Jiyalal Vasant ITO (Exemption)-II(1), Sangeet Niketan, Vs. 5th Floor, Piramal Ajivasan Building, Off. Juhu Chamber, Lalbaug, Lower Road, Opp. Lido Cinema, Parel, Santacruz (W), Mumbai-400013. Mumbai-400019 PAN No. AAATA 5005 F Appellant Respondent Assessee by : Mr. Anil Sathe, AR Revenue by : Ms. Smita Verma, DR Date of Hearing : 16/02/2021 Date of pronouncement : 30/03/2021 ORDER PER N.K. PRADHAN, A.M.…