Shri Chetan Gupta v. ACIT

160 TTJ 9Income Tax Appellate Tribunal2014#16872 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 144 Section 147 Section 148 Section 250 Section 69 Section 69A Section 124 Section 142(1)

Issues it is cited on

section 282 ex-parte assessment interest u/s 234a best judgment assessment income escaping assessment section 292b section 127 service of notice agricultural income section 28 section 234a satisfaction note

Judgments citing Shri Chetan Gupta v. ACIT

Maya Kumari, Jaipur vs. ITO Ward 2(2), Jaipur

In the result, appeal of the assessee is allowed

ITA 581/JPR/2025[2012-13]Status: DisposedITAT Jaipur03 Nov 2025AY 2012-13

For Appellant: Shri Shrawan Kumar Gupta, AdvFor Respondent: Shri Gautam Singh choudhary, Addl. CIT

Section 147Section 148Section 234ASection 250Section 69

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 581/JPR/2025 निर्धारण वर्ष / Assessment Years : 2012-13 Maya Kumari 167, Om Shiv colony, Shyam Marg, Jhotwara, Jaipur. बनाम Vs. The ITO, Ward-2(2), Jaipur. स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: ATDPK4509Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Shrawan Kumar Gupta, Adv. राजस्व की ओरसे…

Koshal Kishor Sharma, Jaipur vs. DCIT(Intl. Tax.) Jaipur, Jaipur

In the result, appeals of the assessee are allowed

ITA 862/JPR/2025[2015-16]Status: DisposedITAT Jaipur15 Sept 2025AY 2015-16

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

For Appellant: Shri Shrawan Kumar Gupta, AdvFor Respondent: Shri Dharam Singh Meena, JCIT-DR

Section 147Section 148ASection 234ASection 250Section 271(1)(c)Section 69Section 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh xxu xks;y] ys[kk lnL;] ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM vk;dj vihy la-@ITA No. 861 & 862/JPR/2025 fu/kZkj.k o"kZ@Assessment Year : 2015-16 cuke Koshal Kishor Sharma DCIT (Intl. Tax), Vs. Jaipur. Sita Bari, Near Airport Sanganer, Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: BNKPS3258Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Shrawan Kumar Gupta, Adv. jktLo dh vksjls@Revenue by : Shri Dharam Singh…

Koshal Kishor Sharma, Jaipur vs. DCIT(Intl. Tax), Jaipur

In the result, appeals of the assessee are allowed

ITA 861/JPR/2025[2015-16]Status: DisposedITAT Jaipur15 Sept 2025AY 2015-16

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

For Appellant: Shri Shrawan Kumar Gupta, AdvFor Respondent: Shri Dharam Singh Meena, JCIT-DR

Section 147Section 148ASection 234ASection 250Section 271(1)(c)Section 69Section 69A

Vimla Devi Meena, Dausa vs. ITO Ward- Dausa, Dausa

ITA 1034/JPR/2024[2011-12]Status: HeardITAT Jaipur01 Oct 2024AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member)

For Appellant: Shri Sarwan Kumar Gupta, Advocate &For Respondent: Shri Gautam Singh Chaudhary, JCIT D/R

Section 144Section 147Section 148Section 2Section 234ASection 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: HON’BLE SHRI SANDEEP GOSAIN, JM vk;dj vihy la-@ITA No. 1034/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2011-12. cuke Vimla Devi Meena Income Tax Officer, R/o V.P. Daglav Post Surajpura, Vs. Ward Dausa, Tehshil & District Dausa, Dausa. Dausa. LFkk;h ys[kk la-@thvkbZvkj la-@ PAN/GIR No. EOSPM 3462 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Sarwan Kumar Gupta, Advocate & Miss. Lakshita Deora, Advocate. jktLo dh vksj ls@ Reve…

Prabhati Devi, Dausa vs. ITO Ward Dausa, Dausa

ITA 1031/JPR/2024[2011-12]Status: HeardITAT Jaipur01 Oct 2024AY 2011-12

For Appellant: Shri Sarwan Kumar Gupta, Advocate &For Respondent: Shri Gautam Singh Chaudhary, JCIT D/R

Section 144Section 147Section 148Section 234ASection 250

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR श्री संदीप गोसाई, न्यायिक सदस्य के समक्ष BEFORE: HON'BLE SHRI SANDEEP GOSAIN, JM आयकर अपील सं. / ITA No. 1031/JP/2024 निर्धारण वर्ष / Assessment Year : 2011-12. Prabhati Devi R/o V.P. Daglav Post Surajpura, Tehshil District Dausa, Dausa. बनाम Vs. Income Tax Officer, Ward Dausa, Dausa. स्थायी लेखा सं./ जीआईआर सं. / PAN/GIR No. CAHPP 1666 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Sarwan Kumar Gupta, Advocate & Miss. Lakshita Deora, Advocate. राजस्व की ओर से / Rev…