Shree Laxmi Estate (P) Ltd. v. ITO, Ward

108 Taxmann.com 195Income Tax Appellate Tribunal2019#21937 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2024.

Sections most often in play

Section 142A(1)Section 43CASection 5(1)Section 50CSection 54D

Judgments citing Shree Laxmi Estate (P) Ltd. v. ITO, Ward

Goodwill Constructions, Mumbai vs. DCIT, Circle-1, Thane

In the result, the appeal is allowed

ITA 3233/MUM/2022[2015-16]Status: DisposedITAT Mumbai11 Jun 2024AY 2015-16

Bench: Ms Padmavathy S, Am & Shri Raj Kumar Chauhan, Jm

For Appellant: Shri Subodh Ratnaparkhi, CAFor Respondent: Shri Mahesh Parwani, Sr. DR
Section 142A(1)Section 43C

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE MS PADMAVATHY S, AM & SHRI RAJ KUMAR CHAUHAN, JM I.T.A. No. 3233/Mum/2022 (Assessment Year: 2015-16) Goodwill Constructions DCIT, Circle-1 Room No. 22, 6th Floor, ‘B’ Wing, Room No. 304, Mayuresh Apartment, Khopat, Near Pratap Vs. Ashar IT Park, Road No. 16Z, Cinema, Thane (W)-400601. Wagle Estate, Thane(W)-400604. PAN : AAIFG7581J Appellant) : Respondent) Appellant/Assessee by : Shri Subodh Ratnaparkhi, CA Revenue/Respondent by : Shri Mahesh Parwani, Sr. DR : 04.06.2024 Date of Hearing : 11.06.2024 Date of Pronouncement O R D E R Per Padmavathy S, AM:…

Arihant Associates, Mumbai vs. Pr. CIT-17, Mumbai

In the result, appeal filed by the assessee is allowed

ITA 865/MUM/2021[2016-17]Status: DisposedITAT Mumbai22 Dec 2022AY 2016-17

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blearihant Associates V. Pr.Cit – Mumbai – 17 Anand Tower-C, Bldg.42 Room No. 120, 1St Floor Tilak Nagar, Chembur Kautilya Bhavan, C-41 To C-43 G-Block, Bandra Kurla Complex Mumbai -400089 Bandra(E), Mumbai - 400051 Pan: Aapfa1588C (Appellant) (Respondent) Assessee Represented By : Shri Ruturaj Gurjar Department Represented By : Shri R.M. Madhavi

Section 1Section 143(3)Section 263Section 314(8)Section 43C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Arihant Associates v. Pr.CIT – Mumbai – 17 Anand Tower-C, Bldg.42 Room No. 120, 1st floor Tilak Nagar, Chembur Kautilya Bhavan, C-41 to C-43 G-Block, Bandra Kurla Complex Mumbai -400089 Bandra(E), Mumbai - 400051 PAN: AAPFA1588C (Appellant) (Respondent) Assessee Represented by : Shri Ruturaj Gurjar Department Represented by : Shri R.M. Madhavi Date of Hearing : 28.09.2022 Date of Pronouncement : 22.12.2022 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This…

Habib Textiles P. Ltd., Mumbai vs. The Dy CIT, Circle-1, Kalyan

In the result, appeal is allowed as indicated above

ITA 485/MUM/2021[2015-16]Status: DisposedITAT Mumbai23 Nov 2021AY 2015-16

Bench: Shri Saktijit Dey & Shri M. Balaganeshassessment Year: 2015-16 Habib Textiles Private Limited, The Dcit, Circle-1 1130, Habib Manzil, Nasik Road, Mohan Plaza, 1St Floor, V P Naka, Po: Bhiwandi, Wayle Nagar, Khadakpada, District- Thane - 421302 Vs. Kalyan (West), Pan: Aabch3399B Distt- Thane - 421301 (Appellant) (Respondent) Assessee By : Shri Lalchand Choudhary (Ar) Revenue By : Shri Sandeep Raj (Cit-Dr) Date Of Hearing : 04/10/2021 Date Of Pronouncement: 23/11/2021

For Appellant: Shri Lalchand Choudhary (AR)For Respondent: Shri Sandeep Raj (CIT-DR)
Section 143(3)Section 263Section 263(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “H”, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2015-16 Habib Textiles Private Limited, The DCIT, Circle-1 1130, Habib Manzil, Nasik Road, Mohan Plaza, 1st Floor, V P Naka, PO: Bhiwandi, Wayle Nagar, Khadakpada, District- Thane - 421302 Vs. Kalyan (West), PAN: AABCH3399B Distt- Thane - 421301 (Appellant) (Respondent) Assessee by : Shri Lalchand Choudhary (AR) Revenue by : Shri Sandeep Raj (CIT-DR) Date of Hearing : 04/10/2021 Date of Pronouncement: 23/11/2021 O R D E R PER SAKTIJIT DEY, JM Capt…