Shree Krishan Kripa Feeds v. CIT, Karnal

101 Taxmann.com 132Reported decision#21831 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 132Section 132(4A)Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153ASection 153C

Issues it is cited on

section 292ccsection 136warrant of authorisationsection 142(2)percentage completion methodsection 48section 132(4a)section 69bsection 292cinterest u/s 234asection 292section 145(3)

Judgments citing Shree Krishan Kripa Feeds v. CIT, Karnal

Ashiana Buildprop Private Limited, Udaipur vs. DCIT, Central Circle-1, Udiapur, Udaipur

ITA 709/JODH/2024[2016-17]Status: DisposedITAT Jodhpur26 May 2025AY 2016-17

Bench: DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

Section 132Section 145(3)Section 153ASection 234ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR. BEFORE: DR. MITHA LAL MEENA, ACCOUNTANT MEMBER & DR. S. SEETHALAKSHMI, JUDICIAL MEMBER I.T.A. No. 706 to 709/Jodh/2024 Assessment Year: 2013-14 to 2016-17 Ashiana Buildprop Pvt. Ltd., Vs. The DCIT, 17, Naya Marg Court Circle, Central Circle-1, Udaipur. Udaipur. PAN No. AAHCA7939G Appellant Respondent Appellant by Shri Shrawan Kumar Gupta, Adv. Shri Lovish Kumar, CIT-DR Respondent by Date of Hearing 26/03/2025 Date of Pronouncement 26 /05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are four appeals filed by the assessee against four separate ord…

Ashiana Buildprop Private Limited, Udaipur vs. DCIT, Central Circle-1 Udaipur, Udaipur

ITA 708/JODH/2024[2015-16]Status: DisposedITAT Jodhpur26 May 2025AY 2015-16
Section 132Section 145(3)Section 153ASection 234ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR. BEFORE: DR. MITHA LAL MEENA, ACCOUNTANT MEMBER & DR. S. SEETHALAKSHMI, JUDICIAL MEMBER I.T.A. No. 706 to 709/Jodh/2024 Assessment Year: 2013-14 to 2016-17 Ashiana Buildprop Pvt. Ltd., 17, Naya Marg Court Circle, Udaipur. Vs. The DCIT, Central Circle-1, Udaipur. PAN No. AAHCA7939G Appellant Respondent Appellant by Shri Shrawan Kumar Gupta, Adv. Respondent by Shri Lovish Kumar, CIT-DR Date of Hearing 26/03/2025 Date of Pronouncement 26 /05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are four appeals filed by the assessee against four separate orders…

Ashiana Buildprop Private Limited, Udaipur vs. DCIT- Central Circle-1 Udiapur, Udaipue

ITA 707/JODH/2024[2014-15]Status: DisposedITAT Jodhpur26 May 2025AY 2014-15
Section 132Section 145(3)Section 153ASection 234ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR. BEFORE: DR. MITHA LAL MEENA, ACCOUNTANT MEMBER & DR. S. SEETHALAKSHMI, JUDICIAL MEMBER I.T.A. No. 706 to 709/Jodh/2024 Assessment Year: 2013-14 to 2016-17 Ashiana Buildprop Pvt. Ltd., 17, Naya Marg Court Circle, Udaipur. PAN No. AAHCA7939G Appellant Vs. The DCIT, Central Circle-1, Udaipur. Respondent Appellant by Shri Shrawan Kumar Gupta, Adv. Respondent by Shri Lovish Kumar, CIT-DR Date of Hearing 26/03/2025 Date of Pronouncement 26 /05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are four appeals filed by the assessee against four separate orders…