Shree Dadar Jain v. Income-tax Officer (E), Mumbai

ST. GREGORIOS EDUCATION AND MEDICAL TRUST ,MUMBAI vs. DCIT EXEMTION , MUMBAI

In the result, the appeal of the assessee bearing ITA No

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH \"G\", MUMBAI\nBEFOR SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND\nMS. PADMAVATHY S, ACCOUNTANT MEMBER\nITA No. 1432/Mum/2025\n(Assessment year: 2022-23)\nSt. Gregorios Education and vs DCIT Exemption/DCIT,\nMedical Trust, Mumbai\nSt. Gregorios Nagar, Behind\nBank of Baroda, V N Purab\nMarg, Chembur,\nMumbl-400 071\nPAN: AACTS0996H\nAPPELLANT\nAssessee by\nRespondent by\nDate of hearing\nDate of pronouncement :\nCPC-\nBangaluru\n608, 6th Floor, Cumballa Hills,\nPeddar Road, Mumbai, Pin-400026\nRESPONDENT\nShri Prashant Ghumare\nShri Arun Kanti Du…

ARCHANA FOUNDATION,MUMBAI vs. ASST DIRECTOR OF INCOME TAX , CENTRALISED PROCESSING CENTRE

In the result, appeal filed by the assessee is allowed

Bench: BEFOR SHRI ANIKESH BANERJEE (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J(SMC)”, MUMBAI BEFOR SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Archana Foundation vs Asst.Director of Income Tax More House, 28, New India Housing Society, North South Road No.11, JVPD, Juhu MumbI-400 049 PAN: AABPA0973E APPELLANT RESPONDENT Assessee by : Shri Amit Agrawal Respondent by : Shri Asif Karmali Date of hearing : 01/05/2025 Date of pronouncement : 06/05/2025 O R D E R PER ANIKESH BANERJEE, J.M: The instant appeal of the assessee was filed against the order of the Learned Commissioner of Income-tax (Appeal)…

DEPUTY COMMISSIONER OF INCOME TAX EXEMPTION -2(1), MUMBAI, MUMBAI vs. MANECKJI COOPER EDUCATION TRUST, MUMBAI

Bench: MS. PADMAVATHY S., ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, MUMBAI MS. PADMAVATHY S., ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Deputy Commissioner of Income Tax Exemption – 2(1) Mumbai, 6th Floor, MTNL Building, Cumbala Hill, Dr. G.D.Deshmukh Marg, Mumbai - 400026 …………… Appellant Maneckji Cooper Education Trust Vs Juhu Tara Road, Mumbai – 400 049. Respondent ……………. [PAN: AAATM0173G] Appearance For the Appellant/Department : Shri Joginder Singh For the Respondent/Assessee : Shri Jay Bhansali Date Conclusion of hearing : 18.07.2024 Pronouncement of order : 09 .10.2024 O R D E R Per Rahul Chaudhary, Judicial M…

GAKKO BUNKA EDUCATIONAL AND CULTURAL SOCIETY ,MUMBAI vs. THE COMM. OF INCOME TAX (NFAC), MUMBAI

In the result, appeal of the assessee is partly allowed, for statistical purpose

Bench: Shri Kuldip Singh() & Shri Om Prakash Kant ()

…1 ITA 2724/Mum/2022 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI KULDIP SINGH(JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) I.T.A. No. 2724/Mum/2022 (Assessment Year 2016-17) vs Gakko Bunka Educational The Commissioner of Income- and Cultural Society, Unit tax Appeal (NFAC), MUMBAI 201-202, 2nd Floor, Hiranandani Knowledge Park Technology Street, Powai, Mumbai 400 076 PAN : AABAG7182P APPELLANT RESPONDENT Assessee represented by ShriMehul Talera Department represented by Shri Dharmvir D Yadav – Sr.AR Date of hearing 28/02/2023 Date of Pronouncement 23/03/2023 ORDER…

ARCHANA FOUNDATION,MUMBAI vs. INCOME TAX OFFICER EXEMPTIONS 1(1), PIRAMAL CHAMBERS MUMBAI

In the result, appeal filed by the assessee is allowed

Bench: Shri Pavan Kumar Gadale & Shri Gagan Goyalarchana Foundation More House 28, New India Housing Society North South Road No.11, Jvpd, Juhu, Mumbai-400049. Pan: Aabta0873E ...... Appellant Vs. Ito (Exemption)-1(1), Piramal Chambers, Lalbaug, Mumbai-400012. ..... Respondent Appellant By : Sh. Amit Agrawal Respondent By : Sh. Pramod Nikalje Date Of Hearing : 13/06/2022 Date Of Pronouncement : 05/09/2022 Order Per Gagan Goyal, A.M:

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Archana Foundation More House 28, New India Housing Society North South Road No.11, JVPD, Juhu, Mumbai-400049. PAN: AABTA0873E ...... Appellant Vs. ITO (Exemption)-1(1), Piramal Chambers, Lalbaug, Mumbai-400012. ..... Respondent Appellant by : Sh. Amit Agrawal Respondent by : Sh. Pramod Nikalje Date of hearing : 13/06/2022 Date of pronouncement : 05/09/2022 ORDER PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of National Facele…