Shree Bhagwanbhai Revabhai Prajapati v. ACIT

60 Taxmann.com 219Reported decision2015#25350 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2017 to 2019.

Judgments citing Shree Bhagwanbhai Revabhai Prajapati v. ACIT

The DCIT, Central Circle-2, Surat vs. Shri Ramesh L. Polra, Surat

In the result, appeal of the Revenue is dismissed

ITA 2320/AHD/2016[2013-14]Status: DisposedITAT Surat27 Aug 2019AY 2013-14

Bench: Shri Bhavnesh Saini & Shri O.P.Meenaआ.अ.सं./I.T.A.No.2320 & 2290/Ahd/2016 िनधा"रणवष"/Assessment Years: 2013-14 Vs. 1. Ramesh Laljibhai Polra, 1. The Deputy Commissioner 11, Haridarshan Society, Of Income Tax, Gajera School Circle, Central Circle-2, Surat. Surat. [Pan: Adlpp 8395 D] 2. Ramesh Laljibhai Polra, 2. The Deputy 11, Haridarshan Society, Commissioner Of Income Gajera School Circle, Surat. Tax,Central Circle-2, [Pan: Adlpp 8395 D] Surat. अपीलाथ" Appellant ""यथ"/Respondent

Section 54BSection 69Section 69A

…Ramesh Laljibhai Polra v. DCIT, Cen. Cir-2, Surat /I.T.A. No’s 2320 & 2290/AHD/2016/A.Y.2013-14 Page 1 of 26 आयकरअपीलीयअिधकरण,सुरत"यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A.No.2320 & 2290/AHD/2016 िनधा"रणवष"/Assessment Years: 2013-14 Vs. 1. Ramesh Laljibhai Polra, 1. The Deputy Commissioner 11, Haridarshan Society, of Income Tax, Gajera School Circle, Central Circle-2, Surat. Surat. [PAN: ADLPP 8395 D] 2. Ramesh Laljibhai Polra, 2. The Deputy 11, Haridarshan Society, Commissioner of Income G…

Shri Ramesh Laljibhai Polra, Surat vs. The Dy. Commissioner of Income Tax, Central Circle-2, Surat

In the result, appeal of the Revenue is dismissed

ITA 2290/AHD/2016[2013-14]Status: DisposedITAT Surat27 Aug 2019AY 2013-14

Bench: Shri Bhavnesh Saini & Shri O.P.Meenaआ.अ.सं./I.T.A.No.2320 & 2290/Ahd/2016 िनधा"रणवष"/Assessment Years: 2013-14 Vs. 1. Ramesh Laljibhai Polra, 1. The Deputy Commissioner 11, Haridarshan Society, Of Income Tax, Gajera School Circle, Central Circle-2, Surat. Surat. [Pan: Adlpp 8395 D] 2. Ramesh Laljibhai Polra, 2. The Deputy 11, Haridarshan Society, Commissioner Of Income Gajera School Circle, Surat. Tax,Central Circle-2, [Pan: Adlpp 8395 D] Surat. अपीलाथ" Appellant ""यथ"/Respondent

Section 54BSection 69Section 69A

…Ramesh Laljibhai Polra v. DCIT, Cen. Cir-2, Surat /I.T.A. No’s 2320 & 2290/AHD/2016/A.Y.2013-14 Page 1 of 26 आयकरअपीलीयअिधकरण,सुरत"यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A.No.2320 & 2290/AHD/2016 िनधा"रणवष"/Assessment Years: 2013-14 Vs. 1. Ramesh Laljibhai Polra, 1. The Deputy Commissioner 11, Haridarshan Society, of Income Tax, Gajera School Circle, Central Circle-2, Surat. Surat. [PAN: ADLPP 8395 D] 2. Ramesh Laljibhai Polra, 2. The Deputy 11, Haridarshan Society, Commissioner of Income G…

Shri Suresh Agrawal, Indore vs. The ITO -5(3), Indore

In the result, appeal filed by the assessee is partly allowed

ITA 251/IND/2016[2011-12]Status: DisposedITAT Indore17 Jan 2017AY 2011-12

Bench: Shri D.T. Garasia & Shri O.P. Meena

Section 143(3)Section 2(14)Section 54B

…Page 1 of 12 Shri Suresh Agrarwal, Indore vs. ITO5 (3) /ITA No. 251/Ind/2016/A: Y: 2011-12 आयकरअपील"यअ"धकरण ,इ"दौर"यायपीठ ,इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE "ीडी.ट".गरा"सया ,"या"यकसद"य तथा "ीओ.पी.मीना ,लेखासद"यकेसम" BEFORE SHRI D.T. GARASIA, JUDICIAL MEMBER AND SHRI O.P. MEENA, ACCOUNTANT MEMBER आ.अ.सं /.I.T.A. No. 251 /Ind/2016 "नधा"रणवष" / Assessment Year:2011-12 Shri Suresh Agrawal vs. I.T.O.-5(3),Indore 10 Ankur Hospital, Y N Road Indore अपीलाथ" /Appellant ""यथ" /Respondent "था.ले.सं./PAN:AFJPA 5130 R Shri Girish Agrawal, CA अपीलाथ" क" ओर से/Appellant by Shri Mohd. Javed, Sr…