Shivji Palace Hotel and Club (P.) Ltd. v. Commissioner of Income Tax

37 Taxmann.com 215Reported decision#20640 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2022 to 2022.

Judgments citing Shivji Palace Hotel and Club (P.) Ltd. v. Commissioner of Income Tax

Smt. Amita Rajvedi, Allahabad vs. Dy. Commissioner of Income Tax Circle-1, Allahabad

In the result, all four appeals of the assessee are allowed

ITA 67/ALLD/2020[2017-18]Status: DisposedITAT Allahabad25 Jul 2022AY 2017-18

Bench: Shri.Vijay Pal Rao & Shri. Ramit Kochar

For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Mr. A.K. Singh, Sr. DR
Section 133ASection 142(1)Section 143(2)Section 148Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI. RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.64 to 67/ALLD/2020 AYs: 2014-15 to 2017-18 Smt. Amita Rajvedi, vs. Dy. CIT, 800/603A, Lajpat Rai Road, Circle-1, Allahabad Allahabad, U.P. PAN-ABPPR5725F (Assessee) (Respondent) Appellant by: Sh. Praveen Godbole, C.A. Respondent by: Mr. A.K. Singh, Sr. DR Date of hearing: 13.07.2022 Date of pronouncement: 25.07.2022 O R D E R PER BENCH: These four appeals by the assessee are directed against the four separate orders of CIT(A) all dated 03.03.2020 arising…

Smt. Amita Rajvedi, Allahabad vs. Dy. Commissioner of Income Tax Circle-1, Allahabad

In the result, all four appeals of the assessee are allowed

ITA 66/ALLD/2020[2016-17]Status: DisposedITAT Allahabad25 Jul 2022AY 2016-17

Bench: Shri.Vijay Pal Rao & Shri. Ramit Kochar

For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Mr. A.K. Singh, Sr. DR
Section 133ASection 142(1)Section 143(2)Section 148Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI. RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.64 to 67/ALLD/2020 AYs: 2014-15 to 2017-18 Smt. Amita Rajvedi, vs. Dy. CIT, 800/603A, Lajpat Rai Road, Circle-1, Allahabad Allahabad, U.P. PAN-ABPPR5725F (Assessee) (Respondent) Appellant by: Sh. Praveen Godbole, C.A. Respondent by: Mr. A.K. Singh, Sr. DR Date of hearing: 13.07.2022 Date of pronouncement: 25.07.2022 O R D E R PER BENCH: These four appeals by the assessee are directed against the four separate orders of CIT(A) all dated 03.03.2020 arising…

Smt. Amita Rajvedi, Allahabad vs. Dy. Commissioner of Income Tax Circle-1, Allahabad

In the result, all four appeals of the assessee are allowed

ITA 65/ALLD/2020[2015-16]Status: DisposedITAT Allahabad25 Jul 2022AY 2015-16

Bench: Shri.Vijay Pal Rao & Shri. Ramit Kochar

For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Mr. A.K. Singh, Sr. DR
Section 133ASection 142(1)Section 143(2)Section 148Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI. RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.64 to 67/ALLD/2020 AYs: 2014-15 to 2017-18 Smt. Amita Rajvedi, vs. Dy. CIT, 800/603A, Lajpat Rai Road, Circle-1, Allahabad Allahabad, U.P. PAN-ABPPR5725F (Assessee) (Respondent) Appellant by: Sh. Praveen Godbole, C.A. Respondent by: Mr. A.K. Singh, Sr. DR Date of hearing: 13.07.2022 Date of pronouncement: 25.07.2022 O R D E R PER BENCH: These four appeals by the assessee are directed against the four separate orders of CIT(A) all dated 03.03.2020 arising…

Smt. Amita Rajvedi, Allahabad vs. Dy. Commissioner of Income Tax Circle-1, Allahabad

In the result, all four appeals of the assessee are allowed

ITA 64/ALLD/2020[2014-15]Status: DisposedITAT Allahabad25 Jul 2022AY 2014-15

Bench: Shri.Vijay Pal Rao & Shri. Ramit Kochar

For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Mr. A.K. Singh, Sr. DR
Section 133ASection 142(1)Section 143(2)Section 148Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI. RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.64 to 67/ALLD/2020 AYs: 2014-15 to 2017-18 Smt. Amita Rajvedi, vs. Dy. CIT, 800/603A, Lajpat Rai Road, Circle-1, Allahabad Allahabad, U.P. PAN-ABPPR5725F (Assessee) (Respondent) Appellant by: Sh. Praveen Godbole, C.A. Respondent by: Mr. A.K. Singh, Sr. DR Date of hearing: 13.07.2022 Date of pronouncement: 25.07.2022 O R D E R PER BENCH: These four appeals by the assessee are directed against the four separate orders of CIT(A) all dated 03.03.2020 arising…

Shivji Palace Hotel and Club (P.) Ltd. v. Commissioner of Income Tax (37 Taxmann.com 215) — Cited in 4 Judgments | BharatTax