Shiv Shakti Enterprise v. PCIT

M/S. Shreeji Infra, Vadodara vs. The Pr. CIT-1, Vadodara

Bench: Dr. B.R.R. Kumar, Vice-Ms. Suchitra R. Kamble

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER ITA No. 117/Ahd/2022 (Assessment Year: 2017-18) M/s. Shreeji Infratech, 110, Near Silver Wood Society, Opp. Billabong School, Nr. Vadsar Bridge, Vadsar, Vadodara-390010 [PAN : ACWFS 1409 F] Vs. PCIT, Vadodara-1, Vadodara ITA No. 118/Ahd/2022 (Assessment Year: 2017-18) M/s. Shreeji Infra, 344, 375, Opp. CM Patel Farm House, Nr. Sidheswar Complex, Kalali, Vadodara-390012 [PAN : ACRFS 5269 C] Vs. PCIT, Vadodara-1, Vadodara (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Advocat…

Shreeji Infratech, Vadodara vs. The Pr. CIT-1, Vadodara

Bench: Dr. B.R.R. Kumar, Vice-Ms. Suchitra R. Kamblem/S. Shreeji Infratech, Vs. Pcit, 110, Near Silver Wood Society, Vadodara-1, Opp. Billabong School, Vadodara Nr. Vadsar Bridge, Vadsar, Vadodara-390010 [Pan : Acwfs 1409 F] M/S. Shreeji Infra, Vs. Pcit, 344, 375, Opp. Cm Patel Farm Vadodara-1, House, Nr. Sidheswar Complex, Vadodara Kalali, Vadodara-390012 [Pan : Acrfs 5269 C] (Appellant) .. (Respondent) Appellant By : Shri S.N. Soparkar, Sr. Advocate & Shri Parin Shah, Ar Respondent By: Shri V. Nandakumar, Cit-Dr Date Of Hearing 16.04.2025 Date Of Pronouncement 02.06.2025 O R D E R Per Dr. B.R.R. Kumar, Vice-:-

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER M/s. Shreeji Infratech, Vs. PCIT, 110, Near Silver Wood Society, Vadodara-1, Opp. Billabong School, Vadodara Nr. Vadsar Bridge, Vadsar, Vadodara-390010 [PAN : ACWFS 1409 F] M/s. Shreeji Infra, Vs. PCIT, 344, 375, Opp. CM Patel Farm Vadodara-1, House, Nr. Sidheswar Complex, Vadodara Kalali, Vadodara-390012 [PAN : ACRFS 5269 C] (Appellant) .. (Respondent) Appellant by : Shri S.N. Soparkar, Sr. Advocate & Shri Parin Shah, AR Respondent by: Shri V. Nandakumar, CIT-DR Date of Hear…

Chandrakant Vallabhbhai Koladia, Yug Co-Op, Hsg Society vs. PCIT Central Circle-1 Vadodara, Aayakar Bhavan

Appeal of the assessee is allowed

Bench: Or In The Course Of Hearing Of The Appeal.”

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Dr. BRR Kumar, Vice President And Ms. Suchitra Kamble, Judicial Member Assessment Year 2018-19 Chandrakant Vallabhbhai The PCIT, Koladia, 201-202 Central Circle-1, Yug Co-op Hsg. Society, Vs Vadodara Nr. Jaldhara Chokdi (Respondent) GIDC, Ankleshwar-393002 PAN: AJWPK6597K (Appellant) Assessee by: Shri Rasesh Shah, A.R. Revenue by: Shri Prathvi Raj Meena, CIT-D.R. Date of hearing : 13-01-2025 Date of pronouncement : 04-02-2025 आदेश/ORDER PER : SUCHITRA KAMBLE, JUDICIAL MEMBER:- This is an appeal filed against the order dated 19-03- 2024 pa…

Kaneiyalal Ramjibhai & Sons, Bhavnagar vs. The Principal Commissioner of Income Tax, Ahmedabad-1, Ahmedabad

In the result, the appeal of the assessee is allowed

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.293/Ahd/2022 (Assessment Year: 2017-18) Kaneiyalal Ramjibhai & Sons, Vs. Principal Commissioner of Sharaf Bazar, Mahuva Mahuva, Income Tax, Bhavnagar-364290 Ahmedabad-1, Ahmedabad [PAN No.AAFFK1392L] (Appellant) .. (Respondent) Appellant by : Shri Tushar Hemani, Sr. Adv. & Shri Parimalsinh B. Parmar, A.R. Respondent by: Shri R. N. Dsouza, CIT DR 25.09.2024 Date of Hearing Date of Pronouncement 14.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER…