SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR v. M/S SWARAJ DEVELOPERS AND OTHERS. 13

8 SCC 243Reported decision2012#1141 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2017 to 2021.

Also referred to as

Shiv Shakti Cooperative Housing Society · Swaraj Developers · 2012 8 SCC 243 · Supreme Court judgment 2012 · Bar Council of India v Union of India · income tax case law India · cooperative society dispute · case law search · 8 SCC 243

Judgments citing SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR v. M/S SWARAJ DEVELOPERS AND OTHERS. 13

B T Kantharaj vs. The State of Karnataka

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Nanjundappa vs. The State of Karnataka

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Thariq Khan vs. State of Karnataka

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt Janaki vs. The State of Karnataka

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt. Lakshmamma vs. The State of Karnataka

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri Shivalingaiah vs. State of Karnataka

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri H K Basavegowda vs. The State of Karnataka

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt. Priyadarshini vs. The State of Karnataka

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Moosaveer @ Ibrahim Sab vs. State of Karnataka

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

N Santhosh Kumar vs. The State of Karnataka

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri C Govardhan Reddy vs. State of Karnataka

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri Rajanna vs. State of Karnataka

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt. Motamma vs. Deputy Commissioner

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

K T Thipperudrappa vs. The State of Karnataka

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri A M Narayanaswamy vs. The State of Karnataka

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri M B Devayya vs. The State of Karnataka

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt Uma Balagavi vs. State of Karnataka

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Mr G Pulla Reddy vs. State of Karnataka

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Smt. B.C.Dharma vs. The State of Karnataka

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…

Sri Srikanth vs. The Principal Secretary

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…E SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDA…