Shirish Madhukar Dalvi v. Asstt. CIT

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE vs. MR. M R SEETHARAM, BANGALORE

In the result, the appeal filed by the revenue stands allowed as indicated hereinabove

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2007-08 The Assistant Shri M R Seetharam, Commissioner of Gokula House, Income Tax, Gokula, Central Circle – Mathikere, 1(2), Bangalore – 560 054. Vs. Bangalore. PAN: AGDPS5886M APPELLANT RESPONDENT : Shri Naginchand Khincha, Assessee by CA : Shri K.V. Arvind, Standing Revenue by Counsel for Dept. Date of Hearing : 23-03-2022 Date of Pronouncement : 31-05-2022 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal is filed by revenue against order date…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…