Shendra Advisory Services (P.) Ltd. v. Dy. CIT

154 Taxmann.com 400High Court2023#19279 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 68Section 234ASection 234BSection 234CSection 271(1)(c)Section 56(2)(viib)

Issues it is cited on

genuineness of the transactionsection 68companynfac

Judgments citing Shendra Advisory Services (P.) Ltd. v. Dy. CIT

Vidya Buildcon Private Limited, Mumbai vs. ITO, Mumbai

ITA 4654/MUM/2024[2010-2011]Status: DisposedITAT Mumbai20 Jan 2026AY 2010-2011

Bench: Shri Sandeep Gosain, Jm & Shri Arun Khodpia, Am

For Appellant: Shri Bhupendra Shah, ARFor Respondent: Assessee by
Section 56(2)(viib)Section 68

…आयकर अपीलीय अिधकरण "ाय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & SHRI ARUN KHODPIA, AM I.T.A. No. 4654/Mum/2024 (Assessment Year: 2010-11) I.T.A. No. 4650/Mum/2024 (Assessment Year: 2011-12) Vidya Buildcon Private Ltd., ITO-8(3)(3), 6-6,10, Vijay Nagar Sangh, Aayakar Bhavan, M.K. Road, Shaikh Mistree Road, Antop Hill, Vs. Mumbai-400020. Mumbai-400037. PAN: AADCV1521H Assessee -अपीलाथ" / Appellant Revenue - ""थ" / Respondent : Assessee by : Shri Bhupendra Shah, AR : Shri Vivek Perampurna, CIT-DR Revenue by 12.01.2026 Date of Hearing : Date of Pron…

Vidya Buildcon Private Limited, Mumbai vs. ITO 8 (3) (3), Aayakar Bhavan

ITA 4650/MUM/2024[2011-2012]Status: DisposedITAT Mumbai20 Jan 2026AY 2011-2012

Bench: Shri Sandeep Gosain, Jm & Shri Arun Khodpia, Am

For Appellant: Shri Bhupendra Shah, ARFor Respondent: Assessee by
Section 56(2)(viib)Section 68

…आयकर अपीलीय अिधकरण "ाय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & SHRI ARUN KHODPIA, AM I.T.A. No. 4654/Mum/2024 (Assessment Year: 2010-11) I.T.A. No. 4650/Mum/2024 (Assessment Year: 2011-12) Vidya Buildcon Private Ltd., ITO-8(3)(3), 6-6,10, Vijay Nagar Sangh, Aayakar Bhavan, M.K. Road, Shaikh Mistree Road, Antop Hill, Vs. Mumbai-400020. Mumbai-400037. PAN: AADCV1521H Assessee -अपीलाथ" / Appellant Revenue - ""थ" / Respondent : Assessee by : Shri Bhupendra Shah, AR : Shri Vivek Perampurna, CIT-DR Revenue by 12.01.2026 Date of Hearing : Date of Pron…

ACIT-6(1)(1), Mumbai vs. City Centre Mall Nashik Pvt. Ltd., Mumbai

In the result, appeals of the revenue are dismissed

ITA 1820/MUM/2025[2010-11]Status: DisposedITAT Mumbai25 Aug 2025AY 2010-11

Bench: Shri Narendra Kumar Billaiya, Hon’Ble & Shri Sandeep Singh Karhail, Hon’Ble

For Appellant: Revenue byFor Respondent: Mr. R.A. Dhyani, CIT D/R
Section 68

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER & SHRI SANDEEP SINGH KARHAIL, HON’BLE JUDICIAL MEMBER I.T.A. No. 1691/Mum/2025 Assessment Year: 2009-10 & I.T.A. No. 1820/Mum/2025 Assessment Year: 2010-11 City Centre Mall Nashik Pvt. Ltd. ACIT – 6(1)(1), Mumbai Room No. 62, Plot No. 8-9 Vs 2nd Floor, Parekh Mahal Lady Jamshedji Road Sakharam Keer Marg Mahim Mumbai - 400016 [PAN: AACCC6422B] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) C.O. No. 81/Mum/2025 Assessment Year: 2009-10 & C.O. No. 80/Mum/2025 Assessm…

ACIT-6(1)(1), Mumbai vs. City Center Mall Nashik Pvt. Ltd., Mumbai

In the result, appeals of the revenue are dismissed

ITA 1691/MUM/2025[2009-10]Status: DisposedITAT Mumbai25 Aug 2025AY 2009-10

Bench: Shri Narendra Kumar Billaiya, Hon’Ble & Shri Sandeep Singh Karhail, Hon’Ble

For Appellant: Revenue byFor Respondent: Mr. R.A. Dhyani, CIT D/R
Section 68

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER & SHRI SANDEEP SINGH KARHAIL, HON’BLE JUDICIAL MEMBER I.T.A. No. 1691/Mum/2025 Assessment Year: 2009-10 & I.T.A. No. 1820/Mum/2025 Assessment Year: 2010-11 City Centre Mall Nashik Pvt. Ltd. ACIT – 6(1)(1), Mumbai Room No. 62, Plot No. 8-9 Vs 2nd Floor, Parekh Mahal Lady Jamshedji Road Sakharam Keer Marg Mahim Mumbai - 400016 [PAN: AACCC6422B] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) C.O. No. 81/Mum/2025 Assessment Year: 2009-10 & C.O. No. 80/Mum/2025 Assessm…

Shendra Advisory Services (P.) Ltd. v. Dy. CIT (154 Taxmann.com 400) — Cited in 4 Judgments | BharatTax