Sharp Business System v. DCIT

15 Taxmann.com 144High Court2011#22666 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2021 to 2024.

Sections most often in play

Section 1961Section 28(va) of the Income-tax ActSection 32(1)(ii) of the Income-tax ActSection 37(1) of the Income-tax Act

Judgments citing Sharp Business System v. DCIT

M/S. Sjs Enterprises Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle-6(1)(1), Bangalore

In the result, the appeal filed by the assessee is allowed for statistical purposes in above terms

ITA 973/BANG/2024[2020-21]Status: DisposedITAT Bangalore19 Jul 2024AY 2020-21

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

For Appellant: Sri. Rony Anthony, CAFor Respondent: Ms. Neha Sahay, JCIT-DR
Section 143(2)Section 32(1)(ii)Section 37Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri Chandra Poojari, Accountant Member & Shri Prakash Chand Yadav, Judicial Member ITA No.973/Bang/2024: Asst. Year : 2020-2021 M/s.S J S Enterprises Limited The Assistant Commissioner of SY Nos.28 P16 Agra Village Income-tax, Circle 6(1)(1) vs. 85 P6 BM Kaval Village Bangalore. Kengeri, Hobli, Thatagunj BO Bangalore South Bangalore – 560 082. PAN: AAJCS0794B. (Appellant) (Respondent) Appellant by: Sri. Rony Anthony, CA Respondent by: Ms. Neha Sahay, JCIT-DR Date of Date of Hearing : 15.07.2024 Pronouncement: 19.07.2024 O R D E R Per Pr…

Viraj Profiles Ltd., Mumbai vs. Dy CIT-CC-3(2), Mumbai

In the result, appeal filed by the assessee is allowed

ITA 775/MUM/2021[2013-14]Status: DisposedITAT Mumbai12 May 2023AY 2013-14

Bench: Shri Aby T. Varkey, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE SHRI ABY T. VARKEY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 776 & 775/MUM/2021 (A.Y. 2011-12 & 2013-14) M/s. Viraj Profiles Limited v. DCIT, Central Circle 3(2) 1st Floor, Viraj Towers Room No. 402, 4th Floor JN of Andheri Kurla Road Aayakar Bhavan W.E. Highway, Andheri (E) Mumbai - 400020 Mumbai- 400069 PAN: AABCV1740N (Appellant) (Respondent) ITA NO.2098 & 2097/MUM/2021 (A.Y: 2011-12 & 2013-14) DCIT, Central Range – 3(2) v. M/s. Viraj Profiles Limited Central Range - 3 1st Floor, Viraj Tower Room…

M/S. Pricewaterhouse Coopers Private Limited, Kolkata vs. ACIT, Circle - 2(2), Kolkata

In the result, appeal of the assessee is allowed partly

ITA 359/KOL/2018[2009-10]Status: DisposedITAT Kolkata21 Apr 2021AY 2009-10
Section 143(3)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA (Before Sri J. Sudhakar Reddy, Hon’ble Accountant Member & Sri Aby T. Varkey, Hon’ble Judicial Member) Assessment Year: 2009-10 M/s. Pricewaterhouse Coopers Private Limited..................................………………….............Appellant Block-EP, Plot-Y-14 Salt Lake City Sector-V Kolkata – 700 091 [PAN : AABCP 9181 H] Vs. Asstt. Commissioner of Income Tax, Circle-2(2), Kolkata...........................………..…......Respondent Appearances by: Smt. C.S. Agarwal, Sr. Counsel & Smt. K.M. Gupta, Adv., appeared on behalf of the assessee. Shri Goulen Hangs…