Sharavathy Conductors (P.) Ltd. 15 v. Chief Commissioner of Income Tax, Bengaluru-2

87 Taxmann.com 244High Court2017#10152 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2020.

Judgments citing Sharavathy Conductors (P.) Ltd. 15 v. Chief Commissioner of Income Tax, Bengaluru-2

VASUDEV ADIGAS FAST FOODS PVT. LTD. vs. CENTRAL BOARD OF DIRECT TAXES

In the result, the petition is allowed

WP/18419/2018HC Karnataka06 Jan 2020

Bench: The Hon’Ble Mr. Justice Alok Aradhe

Section 119(2)(B)Section 119(2)(b)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 6TH DAY OF JANUARY 2020 BEFORE THE HON’BLE MR. JUSTICE ALOK ARADHE WRIT PETITION NO.18419 OF 2018 (T-IT) BETWEEN: VASUDEV ADIGAS FAST FOODS PVT. LTD. No.36, 12TH MAIN, 27TH CROSS JAYANAGAR, 4TH BLOCK, BANGALORE-560011 REP. HEREIN BY ITS DIRECTOR MR. BIJU JOSE THOMAS. … PETITIONER (BY MS. TANMAYEE RAJKUMAR, ADV., FOR MR. SURYANARAYANA T. ADV.,) AND: 1. CENTRAL BOARD OF DIRECT TAXES NORTH BLOCK, CENTRAL SECRETARIAT NEW DELHI, DELHI - 110001 REP. BY THE DEPUTY COMMISSIONER OF INCOME – TAX, (OSD) - OT…

KERADI MILK PRODUCERS WOMEN S vs. PRL COMMISIONER OF INCOME TAX

WP/28872/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

K M CREDIT SOUHARDA SAHAKARI LTD vs. PRL. COMMISSIONER OF INCOME TAX

WP/29580/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

BIDKALKATTE MILK PRODUCERS ' vs. PRL. COMMISSIONER OF INCOME TAX

WP/29109/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

SHREE GURU NITHYANANDA SOUHARDA vs. PRL COMMISSIONER OF INCOME TAX

WP/29582/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

THOMBATHU MILK PRODUCERS vs. PRL COMMISIONER OF INCOME TAX

WP/28873/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

PADUMUNDU MILK PRODUCERS WOMEN vs. PRL COMMISSIONER OF INCOME TAX

WP/29584/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

BALKURU HALU UTHPADAKARA vs. PRL COMMISIONER OF INCOME TAX

WP/28871/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

SASTHAVU HALU UTHPADAKARA MAHILA vs. PRL COMMISSIONER OF INCOME TAX

WP/29583/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

NAVANIDHI VIVIDHODDESHA vs. PRL. COMMISSIONER OF INCOME TAX

WP/29110/2019HC Karnataka19 Sept 2019

Bench: The Hon’Ble Mr. Justice P.B. Bajanthri

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF SEPTEMBER, 2019 BEFORE THE HON’BLE MR. JUSTICE P.B. BAJANTHRI WRIT PETITION No.28871/2019 (T-IT) C/W WRIT PETITION Nos.28872/2019, 29109/2019, 29110/2019, 28873/2019, 29580/2019, 29583/2019, 29582/2019, 29584/2019 IN WRIT PETITION NO.28871/2019 BETWEEN: Balkuru Halu Uthpadakara Sahakari Sangha Ltd., Balkuru Village, Kundapura Taluk, Udupi District – 576 211. Represented by its C.E.O., Mr.Yogesh. …Petitioner (By Sri. Mahesh R Uppin, Advocate) AND: 1. Prl. Commissi…

ZOETIS PHARMACEUTICALS RESEARCH P. LTD,MUMBAI vs. ACIT 11(3)(2), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 3715/MUM/2018[2014-15]Status: DisposedITAT Mumbai26 Sept 2018AY 2014-15

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.3715/Mum/2018 (नििाारण वर्ा / Assessment Year : 2014-15) बिाम/ Zoetis Pharmaceutical Acit 11(3)(2) Research P. Ltd., Mumbai 31, Level-3, V. Kalpataru Synergy, Opp. Grand Hyatt, Santacruz (E), Mumbai-400055 स्थायी ऱेखा सं./ Pan : Aadcp5293L (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee By: Shri. Siddharth Shah Revenue By : Shri. C.S. Sharma, Dr सुनवाई की तारीख /Date Of Hearing : 19.09.2018 घोषणा की तारीख /Date Of Pronouncement : 26.09.2018 आदेश / O R D E R Per Ramit Kochar: This Appeal, Filed By Assessee, Being Ita No. 3715/Mum/2018, Is Directed Against Appellate Order Dated 31.03.2018 Passed By Learned Commissioner Of Income Tax (Appeals)-18, Mumbai (Hereinafter Called “The Cit(A)”), For Assessment Year 2014-15, The Appellate Proceedings Had Arisen Before Learned Cit(A) From Assessment Order Dated 28.12.2016 Passed By Learned Assessing Officer (Hereinafter Called “The Ao”) U/S 143(3) Of The Income-Tax Act, 1961 (Hereinafter Called “The Act”) For Ay 2014-15. I.T.A. No.3715/Mum/2018

For Appellant: Shri. Siddharth ShahFor Respondent: Shri. C.S. Sharma, DR
Section 139(5)Section 143(3)Section 14ASection 251

…आयकर अपीऱीय अधिकरण “G” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.3715/Mum/2018 (नििाारण वर्ा / Assessment Year : 2014-15) बिाम/ Zoetis Pharmaceutical ACIT 11(3)(2) Research P. Ltd., Mumbai 31, Level-3, v. Kalpataru Synergy, Opp. Grand Hyatt, Santacruz (E), Mumbai-400055 स्थायी ऱेखा सं./ PAN : AADCP5293L (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee by: Shri. Siddharth Shah Revenue by : Shri. C.S. Sharma, DR सुनवाई की तारीख /Date of Hearing : 19.09.2018 घोषणा क…