Shankar Trading (P) Limited v. CIT

208 Taxmann 526High Court#19845 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2009 to 2022.

Judgments citing Shankar Trading (P) Limited v. CIT

Commnr.Income Tax vs. Piyush Ku Gupta

ITA/123/2005HC Orissa02 Feb 2022

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK

Commissioner of Income Tax Del vs. M/S I.T.C. Ltd

ITA/77/2005HC Delhi04 Jul 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Section 194Section 201Section 260ASection 271C

…ITA 73, 75, 77 to 82, 86, 100, 113, 123, 200, 561, 633 and 688 of 2005 Page 1 of 15 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI R-9 to 24 + ITA 73/2005, ITA 75/2005, ITA 77/2005, ITA 78/2005, ITA 79/2005, ITA 80/2005, ITA 81/2005, ITA 82/2005, ITA 86/2005, ITA 100/2005, ITA 113/2005, ITA 123/2005 ITA 200/2005, ITA 561/2005 & CM APPL. Nos. 10469/2005 & 10470/2005, ITA 633/2005, ITA 688/2005 & CM APPL. 11621/2005 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Junior…

Commissioner of Income Tax Del vs. M/S I.T.C. Ltd

ITA/73/2005HC Delhi04 Jul 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Section 194Section 201Section 260ASection 271C

…ITA 73, 75, 77 to 82, 86, 100, 113, 123, 200, 561, 633 and 688 of 2005 Page 1 of 15 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI R-9 to 24 + ITA 73/2005, ITA 75/2005, ITA 77/2005, ITA 78/2005, ITA 79/2005, ITA 80/2005, ITA 81/2005, ITA 82/2005, ITA 86/2005, ITA 100/2005, ITA 113/2005, ITA 123/2005 ITA 200/2005, ITA 561/2005 & CM APPL. Nos. 10469/2005 & 10470/2005, ITA 633/2005, ITA 688/2005 & CM APPL. 11621/2005 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Junior…

Commissioner of Income Tax Del vs. M/S Singh Enterprises

ITA/80/2006HC Delhi06 Jul 2009

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

Section 194Section 201Section 260ASection 271C

…ITA 73, 75, 77 to 82, 86, 100, 113, 123, 200, 561, 633 and 688 of 2005 Page 1 of 15 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI R-9 to 24 + ITA 73/2005, ITA 75/2005, ITA 77/2005, ITA 78/2005, ITA 79/2005, ITA 80/2005, ITA 81/2005, ITA 82/2005, ITA 86/2005, ITA 100/2005, ITA 113/2005, ITA 123/2005 ITA 200/2005, ITA 561/2005 & CM APPL. Nos. 10469/2005 & 10470/2005, ITA 633/2005, ITA 688/2005 & CM APPL. 11621/2005 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Junior…

Shankar Trading (P) Limited v. CIT (208 Taxmann 526) — Cited in 4 Judgments | BharatTax