Shakti LPG Ltd. v. ITO, Hyderabad

54 Taxmann.com 18Reported decision2015#25234 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2018.

Judgments citing Shakti LPG Ltd. v. ITO, Hyderabad

Ciena India Pvt. Ltd., Gurgaon vs. ITO, New Delhi

In the result, both the appeals of the assessee are allowed

ITA 984/DEL/2011[2008-09]Status: DisposedITAT Delhi29 Jun 2018AY 2008-09

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Ms. Reetika Garg (CA) &For Respondent: Sh. Surender Pal (Sr. DR)
Section 195Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: “B”, NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI O.P. KANT, ACCOUNTANT MEMBER ITA Nos.- 959 & 984/Del/2011 (Assessment Years: 2007-08 & 2008-09) Ciena India Private Limited, Income Tax Officer, Plot No. 14, Sec-32 Echelon Vs. TDS Ward 1(1), Institutional Area, International tax, New Delhi. Gurgaon, Haryana 122001. PAN No: AACCC6131B APPELLANT RESPONDENT Assessee by : Ms. Reetika Garg (CA) & Mr. Himanshu Sinha (Adv.) Revenue by : Sh. Surender Pal (Sr. DR) Date of Hearing : 29.05.2018. Date of Pronouncement : 29/06/2018. ORDER PER : O.P.KAN…

Ciena India Pvt. Ltd., Gurgaon vs. ITO, New Delhi

In the result, both the appeals of the assessee are allowed

ITA 959/DEL/2011[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi29 Jun 2018

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Ms. Reetika Garg (CA) &For Respondent: Sh. Surender Pal (Sr. DR)
Section 195Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: “B”, NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI O.P. KANT, ACCOUNTANT MEMBER ITA Nos.- 959 & 984/Del/2011 (Assessment Years: 2007-08 & 2008-09) Ciena India Private Limited, Income Tax Officer, Plot No. 14, Sec-32 Echelon Vs. TDS Ward 1(1), Institutional Area, International tax, New Delhi. Gurgaon, Haryana 122001. PAN No: AACCC6131B APPELLANT RESPONDENT Assessee by : Ms. Reetika Garg (CA) & Mr. Himanshu Sinha (Adv.) Revenue by : Sh. Surender Pal (Sr. DR) Date of Hearing : 29.05.2018. Date of Pronouncement : 29/06/2018. ORDER PER : O.P.KAN…

M/S Balmer Lawries & Co. Ltd., Kolkata vs. Income Tax Officer(It) WD-1(1), Kolkata

In the result, assessee’s appeal stands allowed

ITA 2079/KOL/2014[2012-2013]Status: DisposedITAT Kolkata27 Apr 2016AY 2012-2013

Bench: Shri Mahavir Singh & Shri Waseem Ahmedassessment Year :2012-13 M/S Balmer Lawrie & Co. V/S. Income Tax Officer Ltd., 21, N.S.Road, (International Taxation), Kolkata-700 001 Ward-1(1), Aayakar [Pan No. Aabcb 0984 E] Bhawan (Poorva), 2Nd Floor, R. No.215, 110, Shanti Pally, Kolkata- 700 107 .. अपीलाथ" /Appellant ""यथ"/Respondent Shri M.K.Poddar, Sr-Advocate अपीलाथ" क" ओर से/By Appellant Shri C.P.Bhatia, Jcit-Dr ""यथ" क" ओर से/By Respondent 18-02-2016 सुनवाई क" तार"ख/Date Of Hearing 27-04-2016 घोषणा क" तार"ख/Date Of Pronouncement

Section 195Section 201(1)Section 5(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Mahavir Singh, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :2012-13 M/s Balmer Lawrie & Co. V/s. Income Tax Officer Ltd., 21, N.S.Road, (International Taxation), Kolkata-700 001 Ward-1(1), Aayakar [PAN No. AABCB 0984 E] Bhawan (Poorva), 2nd Floor, R. No.215, 110, Shanti Pally, Kolkata- 700 107 .. अपीलाथ" /Appellant ""यथ"/Respondent Shri M.K.Poddar, SR-Advocate अपीलाथ" क" ओर से/By Appellant Shri C.P.Bhatia, JCIT-DR ""यथ" क" ओर से/By Respondent 18-02-2016 सुनवाई क" तार"ख/Date of Hearing 27-04-2016 घोषणा क" तार…

Shakti LPG Ltd. v. ITO, Hyderabad (54 Taxmann.com 18) — Cited in 3 Judgments | BharatTax