Shah Logistics Pvt. Ltd. v. DCIT

Shri Jawahir Ravichandra Mehta, Dubai(Uae) vs. The DCIT, Circle-2, Rajkot

In the result appeal of the assessee vide ITA/81/Rjt/2020 stands dismissed

Bench: Shri Mahavir Prasad, Judicial Memebr & Shri Amarjit Singh, Accountant Memebr

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAJKOT” BENCH, RAJKOT (Convened through Virtual Court) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR & SHRI AMARJIT SINGH, ACCOUNTANT MEMEBR आयकर अपील सं./I.T.A. No. 81/Rjt/2020 ("नधा"रण वष" / Assessment Year : 2005-06) Shri Jawahir Ravichandra बनाम/ The Deputy Mehta Commissioner of Vs. P.O. Box No. 30, Dubai Income-tax (UAE) Central Circle-2, Rajkot "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AQTPM8771H .. (अपीलाथ" /Appellant) (""यथ" / Respondent) & आयकर अपील सं./I.T.A. Nos. 82 to 85/Rjt/2020 ("नधा"रण वष" / Assessment Years: 2005-06, 2010-11 to 2012-13) Shri Ravichand…

Shri Balkrushna Ravichandra Mehta, Mumbai vs. The DCIT, Circle-2, Rajkot

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

Shri Balkrushna Ravichandra Mehta, Mumbai vs. The DCIT, Circle-2, Rajkot

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

The Assistant Commissioner of Income Tax, Central Circle-2, Rajkot vs. Shri Balkrishna R. Mehta, Rajkot

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

The Assistant Commissioner of Income Tax, Central Circle-2, Rajkot vs. Shri Balkrishna R. Mehta, Rajkot

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…