Shabbir Allauddin Latiwala v. DCIT

Kanhaiyalal Rameshwar Das, Kota vs. Assistant Commissioner of Income Tax, Central Circle-3, Jaipur

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, “SMC" JAIPUR श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य एव श्री नरेन्द्र कुमार, न्यायिक सदस्य के समक्ष BEFORE: SHRI RATHOD KAMLESH JAYANTBHAI, AM & SHRI NARINDER KUMAR, JM आयकरअपील सं./ ITA No. 1453 & 1454/JPR/2025 निर्धारण वर्ष / Assessment Year: 2012-13 & 2014-15 Kanhaiyalal Rameshwar Das Rishabh Bhawan, New Colony Gumanpura, Kota 324 007 बनाम The ACIT Vs. Central Circle-3 Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AABFK 4323 K प्रत्यर्थी / Respondent अपीलार्थी / Appellant निर्धारिती की ओरसे / Assessee by : Shri Raj…

Kanhaiyalal Rameshwar Das, Kota vs. Assistant Commissioner of Income Tax, Central Circle-3, Jaipur

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, “SMC" JAIPUR श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य एव श्री नरेन्द्र कुमार, न्यायिक सदस्य के समक्ष BEFORE: SHRI RATHOD KAMLESH JAYANTBHAI, AM & SHRI NARINDER KUMAR, JM आयकरअपील सं./ ITA No. 1453 & 1454/JPR/2025 निर्धारण वर्ष / Assessment Year: 2012-13 & 2014-15 Kanhaiyalal Rameshwar Das Rishabh Bhawan, New Colony Gumanpura, Kota 324 007 बनाम Vs. The ACIT Central Circle-3 Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AABFK 4323 K अपीलार्थी / Appellant निर्धारिती की ओरसे / Assessee by : Shri Raj…

Bitthal Das Parwal, Jaipur vs. Assistant Commissioner of Income Tax, Central Circle-3, Jaipur

In the result, the appeal filed by the assessee is allowed

Bench: Him. 2. In This Appeal, The Assessee Has Raised The Following Grounds: -

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1348/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2011-12 Shri Bittal Das Parwal cuke Asstt. Commissioner of Income Partanion Ka Mandir, Partanion Vs. Tax, Ka Rasta, Johari Bazar, Central Circle-3, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADYPP7911N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Ass…

Radha Govind Lashkari, Jaipur vs. ACIT, Jaipur

In the result, it cannot be said to be case of concealment of income and the penalty to this extent stand deleted

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR lqJh fnok flag] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SMT. DIVA SINGH, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No.141/JP/16 fu/kZkj.k o"kZ@Assessment Year : 2010-11 cuke Sh.Radha Govind Lashkari, The ACIT, Central Circle-2, Vs. 16, Shubham Enclave, Jamnalal Jaipur Bajaj Marg, C- Scheme, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AAHPL2851M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrhdh vksj ls@Assessee by : Shri S. R. Sharma (C.A.) jktLo dh vksj ls@Revenue by : Shri…