Sh. Shujaat Ali Khan v. ITO

85 ITR 661Reported decision2021#21489 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

section 147(1)bogus share capitalsection 80a(5)sanctioning authoritysection 80acsection 80akelvinatormere change of opinionsection 80p(4)live linksection 34borrowed satisfaction

Judgments citing Sh. Shujaat Ali Khan v. ITO

Rms Karamchari Bachat and Sakh Sahakari Samiti Limited Jaipur, Jaipur vs. ITO Ward-1(2), Jaipur

In the result, the appeals of the assessee are allowed

ITA 246/JPR/2025[2016-17]Status: DisposedITAT Jaipur13 Oct 2025AY 2016-17
For Appellant: Shri Deepak Sharma, C.AFor Respondent: Smt. Anita Rinesh, JCIT
Section 144Section 147Section 250

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखा सदस्य, के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं. / ITA No. 243 to 246/JPR/2025 निर्धारण वर्ष / Assessment Years : 2013-14 to 2016-17 RMS karamchari Bachat and Sakh बनाम The ITO, Sahakari Samiti Limited Vs. Ward-1(2), IC, HRO, RS Branch, Jaipur. Jaipur. स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AACAR7371J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Deepak Sharma, C.A. राजस्व क…

Rms Karamchari Bachat and Sakh Sahakari Samiti Limited Jaipur, Jaipur vs. ITO Ward-1(2), Jaipur

In the result, the appeals of the assessee are allowed

ITA 245/JPR/2025[2015-16]Status: DisposedITAT Jaipur13 Oct 2025AY 2015-16
For Appellant: Shri Deepak Sharma, C.AFor Respondent: Smt. Anita Rinesh, JCIT
Section 144Section 147Section 250

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखा सदस्य, के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं. / ITA No. 243 to 246/JPR/2025 निर्धारण वर्ष / Assessment Years : 2013-14 to 2016-17 RMS karamchari Bachat and Sakh बनाम The ITO, Sahakari Samiti Limited Vs. Ward-1(2), IC, HRO, RS Branch, Jaipur. Jaipur. स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AACAR7371J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Deepak Sharma, C.A. राजस्व क…

Rms Karamchari Bachat and Sakh Sahakari Samiti Limited Jaipur, Jaipur vs. ITO, Ward-1(2), Jaipur

In the result, the appeals of the assessee are allowed

ITA 244/JPR/2025[2014-15]Status: DisposedITAT Jaipur13 Oct 2025AY 2014-15
For Appellant: Shri Deepak Sharma, C.AFor Respondent: Smt. Anita Rinesh, JCIT
Section 144Section 147Section 250

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखा सदस्य, के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं. / ITA No. 243 to 246/JPR/2025 निर्धारण वर्ष / Assessment Years : 2013-14 to 2016-17 RMS karamchari Bachat and Sakh बनाम The ITO, Sahakari Samiti Limited Vs. Ward-1(2), IC, HRO, RS Branch, Jaipur. Jaipur. स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AACAR7371J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Deepak Sharma, C.A. राजस्व क…

Rms Karamchari Bachat and Sakh Sahakari Samiti Limited Jaipur, Jaipur vs. ITO Ward-1(2), Jaipur

In the result, the appeals of the assessee are allowed

ITA 243/JPR/2025[2013-14]Status: DisposedITAT Jaipur13 Oct 2025AY 2013-14
For Appellant: Shri Deepak Sharma, C.AFor Respondent: Smt. Anita Rinesh, JCIT
Section 144Section 147Section 250

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखा सदस्य, के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं. / ITA No. 243 to 246/JPR/2025 निर्धारण वर्ष / Assessment Years : 2013-14 to 2016-17 | RMS karamchari Bachat and Sakh Sahakari Samiti Limited | बनाम | The ITO, | IC, HRO, RS Branch, Jaipur. | Vs. | Ward-1(2), | | | Jaipur. | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AACAR7371J | | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent | निर्धारिती की ओरसे / Assesseeby : Shr…

Sh. Shujaat Ali Khan v. ITO (85 ITR 661) — Cited in 4 Judgments | BharatTax