Sesa Goa Ltd. v. Joint Commissioner

155 Taxmann.com 342Supreme Court of India2023#16824 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

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Judgments citing Sesa Goa Ltd. v. Joint Commissioner

Sesa Goa Ltd. v. Joint Commissioner (155 Taxmann.com 342) — Cited in 5 Judgments | BharatTax