Serum Institute of India (P) Ltd. v. Union of India

176 Taxmann.com 27Reported decision2025#12290 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Serum Institute of India (P) Ltd. v. Union of India

Serum Institute of India (P) Ltd. v. Union of India (176 Taxmann.com 27) — Cited in 8 Judgments | BharatTax