Senior Accounts Officer, Thermal Power Project Anpara v. ACIT (Allahabad Bench

66 TTJ 141Income Tax Appellate Tribunal#21220 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 361,891 Indian tax judgments — from 2022 to 2022.

Judgments citing Senior Accounts Officer, Thermal Power Project Anpara v. ACIT (Allahabad Bench

The Assistant Excise & Taxation Commissioner, Shimla vs. Addl. CIT, Range, Shimla

In the result, all four appeals filed by the assessee are allowed

ITA 906/CHANDI/2019[2008-09]Status: DisposedITAT Chandigarh06 Dec 2022AY 2008-09

Bench: Smt. Diva Singh & Shri Vikram Singh Yadavआयकरअपीलसं./Ita No.903 /Chd/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional Cit, Taxation Commissioner, Tds Range, Nahan Shimla "थायीलेखासं./Pan/Tan No: Ptla12468B अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Sh.Harry Rikhy, AdvocateFor Respondent: Smt. AmanpreetKaur, Sr. DR
Section 133ASection 206Section 206CSection 271C

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “A”, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER & SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.903 /CHD/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional CIT, Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/TAN NO: PTLA12468B अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 904 /CHD/2019 "नधा"रण वष" / Assessment Year :2008-09 The Assistant Excise & The Additional CIT, बनाम Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/T…

The Assistant Excise & Taxation Commissioner, Shimla vs. Addl. CIT, Range, Shimla

In the result, all four appeals filed by the assessee are allowed

ITA 905/CHANDI/2019[2007-08]Status: DisposedITAT Chandigarh06 Dec 2022AY 2007-08

Bench: Smt. Diva Singh & Shri Vikram Singh Yadavआयकरअपीलसं./Ita No.903 /Chd/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional Cit, Taxation Commissioner, Tds Range, Nahan Shimla "थायीलेखासं./Pan/Tan No: Ptla12468B अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Sh.Harry Rikhy, AdvocateFor Respondent: Smt. AmanpreetKaur, Sr. DR
Section 133ASection 206Section 206CSection 271C

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “A”, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER & SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.903 /CHD/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional CIT, Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/TAN NO: PTLA12468B अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 904 /CHD/2019 "नधा"रण वष" / Assessment Year :2008-09 The Assistant Excise & The Additional CIT, बनाम Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/T…

The Assistant Excise & Taxation Commissioner, Nahan vs. Addl. CIT, Range, Shimla

In the result, all four appeals filed by the assessee are allowed

ITA 904/CHANDI/2019[2008-09]Status: DisposedITAT Chandigarh06 Dec 2022AY 2008-09

Bench: Smt. Diva Singh & Shri Vikram Singh Yadavआयकरअपीलसं./Ita No.903 /Chd/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional Cit, Taxation Commissioner, Tds Range, Nahan Shimla "थायीलेखासं./Pan/Tan No: Ptla12468B अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Sh.Harry Rikhy, AdvocateFor Respondent: Smt. AmanpreetKaur, Sr. DR
Section 133ASection 206Section 206CSection 271C

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “A”, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER & SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.903 /CHD/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional CIT, Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/TAN NO: PTLA12468B अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 904 /CHD/2019 "नधा"रण वष" / Assessment Year :2008-09 The Assistant Excise & The Additional CIT, बनाम Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/T…

The Assistant Excise & Taxation Commissioner, Nahan vs. Addl. CIT, Range, Shimla

In the result, all four appeals filed by the assessee are allowed

ITA 903/CHANDI/2019[2007-08]Status: DisposedITAT Chandigarh06 Dec 2022AY 2007-08

Bench: Smt. Diva Singh & Shri Vikram Singh Yadavआयकरअपीलसं./Ita No.903 /Chd/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional Cit, Taxation Commissioner, Tds Range, Nahan Shimla "थायीलेखासं./Pan/Tan No: Ptla12468B अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Sh.Harry Rikhy, AdvocateFor Respondent: Smt. AmanpreetKaur, Sr. DR
Section 133ASection 206Section 206CSection 271C

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “A”, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER & SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.903 /CHD/2019 "नधा"रण वष" / Assessment Year :2007-08 The Assistant Excise & बनाम The Additional CIT, Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/TAN NO: PTLA12468B अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 904 /CHD/2019 "नधा"रण वष" / Assessment Year :2008-09 The Assistant Excise & The Additional CIT, बनाम Taxation Commissioner, TDS Range, Nahan Shimla "थायीलेखासं./PAN/T…

Senior Accounts Officer, Thermal Power Project Anpara v. ACIT (Allahabad Bench (66 TTJ 141) — Cited in 4 Judgments | BharatTax