(Sendirian) Berhal v. CIT

88 Taxmann 439High Court1996#14478 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 363,153 Indian tax judgments — from 2016 to 2019.

Judgments citing (Sendirian) Berhal v. CIT

Ulo Systems Llc, Noida vs. DCIT (International Taxation), Dehradun

In the result appeals filed by assessee stands partly allowed as indicated above

ITA 317/DEL/2016[2012-13]Status: DisposedITAT Delhi29 Mar 2019AY 2012-13

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2008-09 Ay: 2009-10 Ay: 2010-11 Ay: 2011-12 Ay: 2012-13 M/S Ulo Systems Llc Dcit, C/O S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B Vs. Dehradun Near Dlf Golf Course Sector 42 Gurgaon 122 002

For Appellant: Sh. Nageswar Rao, Adv. &For Respondent: Sh. G.K.Dhall, CIT, DR
Section 143Section 143(3)Section 144CSection 234BSection 271(1)(c)Section 271BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘D’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2008-09 AY: 2009-10 AY: 2010-11 AY: 2011-12 AY: 2012-13 M/s ULO Systems LLC DCIT, C/o S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B vs. Dehradun Near DLF Golf Course Sector 42 Gurgaon 122 002 PAN: AAACU5048F (Appellant) (Respondent) Assessee by : Sh. Nageswar Rao, Adv. & Sh.Purushottam Anand, Adv. Department by : Sh. G.K.Dhall, CIT, DR. Date of Hearing : 29/01/2019 Date of Pronouncement: 29/03/2019 ORDER PER BEENA A…

Ulo Systems Llc, Gurgaon vs. DCIT, Dehradun

In the result appeals filed by assessee stands partly allowed as indicated above

ITA 653/DEL/2015[2011-12]Status: DisposedITAT Delhi29 Mar 2019AY 2011-12

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2008-09 Ay: 2009-10 Ay: 2010-11 Ay: 2011-12 Ay: 2012-13 M/S Ulo Systems Llc Dcit, C/O S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B Vs. Dehradun Near Dlf Golf Course Sector 42 Gurgaon 122 002

For Appellant: Sh. Nageswar Rao, Adv. &For Respondent: Sh. G.K.Dhall, CIT, DR
Section 143Section 143(3)Section 144CSection 234BSection 271(1)(c)Section 271BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘D’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2008-09 AY: 2009-10 AY: 2010-11 AY: 2011-12 AY: 2012-13 M/s ULO Systems LLC DCIT, C/o S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B vs. Dehradun Near DLF Golf Course Sector 42 Gurgaon 122 002 PAN: AAACU5048F (Appellant) (Respondent) Assessee by : Sh. Nageswar Rao, Adv. & Sh.Purushottam Anand, Adv. Department by : Sh. G.K.Dhall, CIT, DR. Date of Hearing : 29/01/2019 Date of Pronouncement: 29/03/2019 ORDER PER BEENA A…

Ulo Systems Llc, Gurgaon vs. ADIT, Dehradun

In the result appeals filed by assessee stands partly allowed as indicated above

ITA 6018/DEL/2013[2010-11]Status: DisposedITAT Delhi29 Mar 2019AY 2010-11

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2008-09 Ay: 2009-10 Ay: 2010-11 Ay: 2011-12 Ay: 2012-13 M/S Ulo Systems Llc Dcit, C/O S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B Vs. Dehradun Near Dlf Golf Course Sector 42 Gurgaon 122 002

For Appellant: Sh. Nageswar Rao, Adv. &For Respondent: Sh. G.K.Dhall, CIT, DR
Section 143Section 143(3)Section 144CSection 234BSection 271(1)(c)Section 271BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘D’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2008-09 AY: 2009-10 AY: 2010-11 AY: 2011-12 AY: 2012-13 M/s ULO Systems LLC DCIT, C/o S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B vs. Dehradun Near DLF Golf Course Sector 42 Gurgaon 122 002 PAN: AAACU5048F (Appellant) (Respondent) Assessee by : Sh. Nageswar Rao, Adv. & Sh.Purushottam Anand, Adv. Department by : Sh. G.K.Dhall, CIT, DR. Date of Hearing : 29/01/2019 Date of Pronouncement: 29/03/2019 ORDER PER BEENA A…

Ulo Systems Llc, Gurgaon vs. ADIT Intl. Taxation, Dehradun

In the result appeals filed by assessee stands partly allowed as indicated above

ITA 4849/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Mar 2019AY 2009-10

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2008-09 Ay: 2009-10 Ay: 2010-11 Ay: 2011-12 Ay: 2012-13 M/S Ulo Systems Llc Dcit, C/O S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B Vs. Dehradun Near Dlf Golf Course Sector 42 Gurgaon 122 002

For Appellant: Sh. Nageswar Rao, Adv. &For Respondent: Sh. G.K.Dhall, CIT, DR
Section 143Section 143(3)Section 144CSection 234BSection 271(1)(c)Section 271BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘D’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2008-09 AY: 2009-10 AY: 2010-11 AY: 2011-12 AY: 2012-13 M/s ULO Systems LLC DCIT, C/o S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B vs. Dehradun Near DLF Golf Course Sector 42 Gurgaon 122 002 PAN: AAACU5048F (Appellant) (Respondent) Assessee by : Sh. Nageswar Rao, Adv. & Sh.Purushottam Anand, Adv. Department by : Sh. G.K.Dhall, CIT, DR. Date of Hearing : 29/01/2019 Date of Pronouncement: 29/03/2019 ORDER PER BEENA A…

Ulo Systems Llc., Gurgaon vs. ADIT, Dehradun

In the result appeals filed by assessee stands partly allowed as indicated above

ITA 5279/DEL/2011[2008-09]Status: DisposedITAT Delhi29 Mar 2019AY 2008-09

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2008-09 Ay: 2009-10 Ay: 2010-11 Ay: 2011-12 Ay: 2012-13 M/S Ulo Systems Llc Dcit, C/O S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B Vs. Dehradun Near Dlf Golf Course Sector 42 Gurgaon 122 002

For Appellant: Sh. Nageswar Rao, Adv. &For Respondent: Sh. G.K.Dhall, CIT, DR
Section 143Section 143(3)Section 144CSection 234BSection 271(1)(c)Section 271BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘D’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2008-09 AY: 2009-10 AY: 2010-11 AY: 2011-12 AY: 2012-13 M/s ULO Systems LLC DCIT, C/o S.R.Batliboi & Co., International Taxation Golf View Corporate Tower B vs. Dehradun Near DLF Golf Course Sector 42 Gurgaon 122 002 PAN: AAACU5048F (Appellant) (Respondent) Assessee by : Sh. Nageswar Rao, Adv. & Sh.Purushottam Anand, Adv. Department by : Sh. G.K.Dhall, CIT, DR. Date of Hearing : 29/01/2019 Date of Pronouncement: 29/03/2019 ORDER PER BEENA A…

Reliance Natural Resources Ltd, Navi Mumbai vs. Addl CIT RG 7(2), Mumbai

In the result, the appeal is allowed

ITA 847/MUM/2011[2007-08]Status: DisposedITAT Mumbai08 Jul 2016AY 2007-08

Bench: Shri Jason P. Boaz & Shri Saktijit Deyreliance Natural Resources Ltd. Addl. Cit, Range 7(2) H Block, 1St Floor, Dhirubhai Room No. 620, 6Th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 Pan - Aabcr7656P Appellant Respondent Addl. Cit, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6Th Floor H Block, 1St Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 Pan - Aabcr7656P Appellant Respondent

For Appellant: Shri Jitendra Sanghavi &For Respondent: Shri Jasbir Chouhan
Section 115JSection 143(3)Section 14ASection 195Section 40Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL "L" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Saktijit Dey, Judicial Member Reliance Natural Resources Ltd. Addl. CIT, Range 7(2) H Block, 1st Floor, Dhirubhai Room No. 620, 6th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 PAN - AABCR7656P Appellant Respondent Addl. CIT, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6th Floor H Block, 1st Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 PAN - AABCR7656P Appellant Respondent Assessee by: Shri…

Addl CIT 7(2), Mumbai vs. Reliance Natural Resources Ltd, Navi Mumbai

In the result, the appeal is allowed

ITA 1425/MUM/2011[2007-08]Status: DisposedITAT Mumbai08 Jul 2016AY 2007-08

Bench: Shri Jason P. Boaz & Shri Saktijit Deyreliance Natural Resources Ltd. Addl. Cit, Range 7(2) H Block, 1St Floor, Dhirubhai Room No. 620, 6Th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 Pan - Aabcr7656P Appellant Respondent Addl. Cit, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6Th Floor H Block, 1St Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 Pan - Aabcr7656P Appellant Respondent

For Appellant: Shri Jitendra Sanghavi &For Respondent: Shri Jasbir Chouhan
Section 115JSection 143(3)Section 14ASection 195Section 40Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL "L" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Saktijit Dey, Judicial Member Reliance Natural Resources Ltd. Addl. CIT, Range 7(2) H Block, 1st Floor, Dhirubhai Room No. 620, 6th Floor Vs. Ambani Knowledge City Aayakar Bhavan Navi Mumbai 400710 M.K. Road, Mumbai 400020 PAN - AABCR7656P Appellant Respondent Addl. CIT, Range 7(2) Reliance Natural Resources Ltd. Room No. 620, 6th Floor H Block, 1st Floor, Dhirubhai Vs. Aayakar Bhavan Ambani Knowledge City M.K. Road, Mumbai 400020 Navi Mumbai 400710 PAN - AABCR7656P Appellant Respondent Assessee by: Shri…

(Sendirian) Berhal v. CIT (88 Taxmann 439) — Cited in 7 Judgments | BharatTax