Scientific Engg. House (P.) Ltd. v. CIT

23 Taxmann 66Supreme Court of India1985#17286 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2020 to 2024.

Issues it is cited on

Judgments citing Scientific Engg. House (P.) Ltd. v. CIT

ACIT Corporate Circle 4(1), Chennai vs. Myoung Shin India Automotive Private Limited, Kanchipuram

In the result, the appeal of the Revenue as well as Cross Objection of

ITA 1239/CHNY/2019[2009-10]Status: DisposedITAT Chennai23 Nov 2020AY 2009-10

Bench: Shri Duvvuru R.L. Reddy & Shri S. Jayaramanआयकर अपील सं./Ita No.1239/Chny/2019 िनधा"रण वष" /Assessment Year: 2009-10 & Cross Objection No.73/Chny/2019 (In Ita No.1239/Chny/2019) िनधा"रण वष" /Assessment Year: 2009-10

For Appellant: Mr.Sandeep Bagmar.R, AdvFor Respondent: Mr.M.Srinivasa Rao, CIT
Section 148

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी धु"ु" आर.एल. रे"ी, "ाियक सद" एवं "ी एस. जयरामन, लेखा सद" के सम" BEFORE SHRI DUVVURU R.L. REDDY, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1239/Chny/2019 िनधा"रण वष" /Assessment Year: 2009-10 & Cross Objection No.73/Chny/2019 (in ITA No.1239/Chny/2019) िनधा"रण वष" /Assessment Year: 2009-10 The Asst. Commissioner of- Vs. M/s.Myoung Shin India- Income Tax, Automotive Pvt. Ltd., Corporate Circle-4(1), No.496/2, Mannur Village, Chennai-600 034. Valapuram Post, Sriperumbudur Taluk, K…

Scientific Engg. House (P.) Ltd. v. CIT (23 Taxmann 66) — Cited in 5 Judgments | BharatTax