(SC). 2)Kalpetta Estate Limited v. CIT (

24 Taxmann.com 59Reported decision#20042 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2020 to 2020.

Judgments citing (SC). 2)Kalpetta Estate Limited v. CIT (

(SC). 2)Kalpetta Estate Limited v. CIT ( (24 Taxmann.com 59) — Cited in 4 Judgments | BharatTax