Satyamangalam Agricultural Producer’s Co-operative Marketing Society Ltd. v. ITO

40 Taxmann.com 45High Court2013#17863 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2022 to 2023.

Judgments citing Satyamangalam Agricultural Producer’s Co-operative Marketing Society Ltd. v. ITO

M/S Apex Transworld Private Limited, Chennai vs. DCIT CC-1(1), Chennai

In the result, appeal filed by the assessee is dismissed

ITA 932/CHNY/2020[2011-12]Status: DisposedITAT Chennai11 Jan 2023AY 2011-12

Bench: Shri Mahavir Singh, Hon’Ble & Shri G. Manjunatha, Hon’Bleआयकर अपील सं./Ita No.932/Chny/2020 िनधा"रण वष" /Assessment Year: 2011-12 V. M/S.Apex Transworld Pvt. Ltd., The Dy. Commissioner Of 38, 2Nd Main Road, Income Tax, R.A. Puram, Corporate Circle-1(1), Chennai-600 028. Chennai. [Pan: Aadca 7034 L] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant By Mr.K. Ramesh Babu, Ca ""यथ" क" ओर से /Respondent By : Mr. Ar.V.Sreenivasan, Addl.Cit सुनवाई क" तारीख/Date Of Hearing : 03.01.2023 घोषणा क" तारीख /Date Of Pronouncement : 11.01.2023

For Respondent: Mr. AR.V.Sreenivasan
Section 143(3)Section 147Section 148

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी जी. मंजूनाथा, , माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.932/Chny/2020 िनधा"रण वष" /Assessment Year: 2011-12 v. M/s.Apex Transworld Pvt. Ltd., The Dy. Commissioner of 38, 2nd Main Road, Income Tax, R.A. Puram, Corporate Circle-1(1), Chennai-600 028. Chennai. [PAN: AADCA 7034 L] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant by Mr.K. Ramesh Babu, CA ""यथ" क" ओर…

M/S. Patel Brass Works Pvt. Ltd., Rajkot vs. The ACIT-Circle-5, Rajkot

In the result, appeal of the assessee is dismissed

ITA 60/RJT/2020[2011-12]Status: HeardITAT Rajkot10 Aug 2022AY 2011-12
For Appellant: Shri R.D. Lalchandani, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 139(1)Section 139(5)Section 143(3)Section 801ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2011-12 M/s. Patel Brass Works P. ACIT, Ltd. Rajkot Circle-5, PAN: AAFCP6759F Vs Rajkot (Appellant) (Respondent) Assessee by: Shri R.D. Lalchandani, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 30-06-2022 Date of pronouncement : 10-08-2022 आदेश/ORDER PER BENCH:- This assessee’s appeal for A.Y. 2011-12, arises from order of the CIT(A)-1, Rajkot dated 12-02-2020, in proceedings under section 143(3) of the Income Tax Act, 196…

Alidar Seva Sahakari Mandli Ltd., Gir Somnath vs. Income Tax Officer, Ward-4, Veraval

In the result, appeal of the assessee is dismissed

ITA 474/RJT/2017[2013-14]Status: DisposedITAT Rajkot13 Jul 2022AY 2013-14
For Appellant: Shri Mehul Ranpura, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 234Section 254Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 472, 473 & 474/Rjt/2017 Assessment Years 2012-13, 2013-14 & 2014-15 Shri Aliadar Seva The ITO, Sahakari Mandli Ltd., Ward-4, Veraval, At.: Alidar, Vs (Respondent) Ta: Kodinar, Dist: Gir, Somnath-362270 PAN: AAAJA0071F (Appellant) Assessee by: Shri Mehul Ranpura, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 30-06-2022 Date of pronouncement : 13-07-2022 आदेश/ORDER PER BENCH:- These three appeals filed by the assessee for A.Y. 2012…

Alidar Seva Sahakari Mandli Ltd., Gir Somnath vs. Income Tax Officer, Ward-4, Veraval

In the result, appeal of the assessee is dismissed

ITA 473/RJT/2017[2013-14]Status: DisposedITAT Rajkot13 Jul 2022AY 2013-14
For Appellant: Shri Mehul Ranpura, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 234Section 254Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 472, 473 & 474/Rjt/2017 Assessment Years 2012-13, 2013-14 & 2014-15 Shri Aliadar Seva The ITO, Sahakari Mandli Ltd., Ward-4, Veraval, At.: Alidar, Vs (Respondent) Ta: Kodinar, Dist: Gir, Somnath-362270 PAN: AAAJA0071F (Appellant) Assessee by: Shri Mehul Ranpura, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 30-06-2022 Date of pronouncement : 13-07-2022 आदेश/ORDER PER BENCH:- These three appeals filed by the assessee for A.Y. 2012…

Aliadar Seva Sahakari Mandli Ltd., Gir Somnath vs. Income Tax Officer, Ward-4, Veraval

In the result, appeal of the assessee is dismissed

ITA 472/RJT/2017[2012-13]Status: DisposedITAT Rajkot13 Jul 2022AY 2012-13
For Appellant: Shri Mehul Ranpura, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 234Section 254Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 472, 473 & 474/Rjt/2017 Assessment Years 2012-13, 2013-14 & 2014-15 Shri Aliadar Seva The ITO, Sahakari Mandli Ltd., Ward-4, Veraval, At.: Alidar, Vs (Respondent) Ta: Kodinar, Dist: Gir, Somnath-362270 PAN: AAAJA0071F (Appellant) Assessee by: Shri Mehul Ranpura, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 30-06-2022 Date of pronouncement : 13-07-2022 आदेश/ORDER PER BENCH:- These three appeals filed by the assessee for A.Y. 2012…

Satyamangalam Agricultural Producer’s Co-operative Marketing Society Ltd. v. ITO (40 Taxmann.com 45) — Cited in 5 Judgments | BharatTax