Sanjay Kumar v. ITO

152 Taxmann.com 594Reported decision2023#22726 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2023 to 2024.

Judgments citing Sanjay Kumar v. ITO

Sanjiv Prakashan, Jaipur vs. ACIT, Circle-1, Jaipur

ITA 9/JPR/2023[2020-2021]Status: DisposedITAT Jaipur09 Sept 2024AY 2020-2021

For Appellant: Sh. Anil Goyal, CAFor Respondent: Sh. Anoop Singh (Addl.CIT)

Section 139(1)Section 143(1)Section 143(1)(a)Section 2(24)(x)Section 36(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, “B” JAIPUR BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 09/JPR/2023 निर्धारण वर्ष / Assessment Year : 2020-21 M/s Sanjiv Prakashan Dhamani Market, First Floor, Vs. Choura Rasta, Jaipur ACIT, Circle-01, Jaipur स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAHFS 6900 Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Anil Goyal, CA राजस्व की ओर से / Revenue by : Sh. Anoop Singh (Addl.CIT) सुनवाई की तारीख / Date of Hearing : 13/08/2024 उदघोषणा की तारीख / Date of Pronouncement: 09/09/20…

M/S. Bangalore Pharmaceutical and Research Laboratory Private Limited, Bangalore vs. Assistant Commissioner of Income-Tax, Circle-1(1)(2), Bangalore

In the result, the appeal by the assessee is dismissed

ITA 491/BANG/2023[2018-19]Status: DisposedITAT Bangalore10 Nov 2023AY 2018-19

Bench: Shri George George K. & Shri Laxmi Prasad Sahuassessment Year : 2018-19

For Appellant: Shri Anil Kumar, H., CAFor Respondent: Shri Subramanian S., Jt.CIT(DR)(ITAT), Bengaluru

Section 143(1)Section 143(1)(a)Section 154Section 244ASection 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2018-19 Bangalore Pharmaceutical & Vs. The Assistant Director of Research Laboratory Pvt. Ltd., Income Tax, CPC / ACIT, Cir.1(1)(2), No.163, Reservoir Street, Bengaluru. Basavangudi, Bengaluru – 560 004. PAN : AAACB 5712H APPELLANT RESPONDENT Appellant by : Shri Anil Kumar, H., CA Respondent by : Shri Subramanian S., Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 07.11.2023 Date of Pronouncement : 09.11.2023 O R D E R Per Laxmi Prasad Sahu, Ac…

Orient Craft Limited, Gurgaon vs. DCIT Central Circle 2, Gurgaon

ITA 1097/DEL/2023[2017-18]Status: DisposedITAT Delhi31 Oct 2023AY 2017-18

Bench: Sh. M. Balaganesh & Sh.Anubhav Sharma

Section 143(1)Section 143(3)Section 154Section 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH.ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 1097/Del/2023, A.Y. 2017-18 M/s. Orient Craft Ltd. Vs. DCIT 7-D, Maruti Industrial Complex, Central Circle-2 Sector-18, Gurgaon Gurgaon PAN : AAACO0068M Appellant Respondent Assessee by Sh. Amit Kumar Gupta, Adv. Revenue by Shri Subhra Jyoti Chakraborty, CIT DR Date of hearing: 11.10.2023 Date of Pronouncement: 31.10.2023 ORDER Per Anubhav Sharma, JM : The appeal is preferred by the Assessee against the order dated 27.12.2022 of Commissioner of Incom…