Sanjay Gandhi\nMemorial Trust v. Commissioner of Income Tax

2023 SCC OnLine DEL 3161Reported decision2023#23522 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Sanjay Gandhi\nMemorial Trust v. Commissioner of Income Tax

Sanjay Gandhi\nMemorial Trust v. Commissioner of Income Tax (2023 SCC OnLine DEL 3161) — Cited in 3 Judgments | BharatTax