Sandvik AB v. DDIT

61 Taxmann.com 31Reported decision2015#25368 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2021.

Judgments citing Sandvik AB v. DDIT

Qliktech International Ab, Bangalore vs. Deputy Commissioner of Income Tax, International Taxation, Circle-2(2), Bangalore

In the result, appeal of the assessee is allowed

ITA 173/BANG/2021[2017-18]Status: DisposedITAT Bangalore06 Jul 2021AY 2017-18

Bench: Shri N.V. Vasudevan & Shri Chandra Poojariit(It)A No. 173/Bang/2021 Assessment Year : 2017-18

For Appellant: Shri. Sharath Rao, CAFor Respondent: Shri. Pradeep Kumar, CIT(DR), ITAT, Bangalore
Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER IT(IT)A No. 173/Bang/2021 Assessment Year : 2017-18 M/s. QlikTech International AB, Vs. The Deputy Commissioner C/o. QlikTech India Pvt. Ltd., of Income Tax, No.1 and 2, The Millennia Tower A, International Taxation, 4th Floor, Murphy Road, Ulsoor, Circle – 2(2), Bengaluru – 560 008. Bengaluru. PAN: AAACQ 2234 R APPELLANT RESPONDENT Assessee by : Shri. Sharath Rao, CA Revenue by : Shri. Pradeep Kumar, CIT(DR), ITAT, Bangalore. Date of hearing : 01.07.2021 Date of Pro…

H.J. Heinz Company, Usa, Mumbai vs. ACIT, New Delhi

The appeals of the assessee are partly allowed for statistical purposes

ITA 1991/DEL/2015[2011-12]Status: DisposedITAT Delhi23 Aug 2019AY 2011-12

Bench: Shri R. K. Panda & Ms Suchitra Kambleh. J. Heinz Company, Usa Vs Adit 7Th Floor, D-Shivsagar Estate, Circle-1(2) Dr. Annie Besant Road, Worli International Taxation Mumabi New Delhi Aacch2144P (Respondent) (Appellant) H. J. Heinz Company, Usa Vs Acit 7Th Floor, D-Shivsagar Estate, Circle-2(1)(1), Dr. Annie Besant Road, Worli International Taxation, Mumabi Room No. 410, 4Th Floor, E- Aacch2144P Z Block, Pratyaksh Kar (Appellant) Bhawan New Delhi (Respondent)

Section 143(3)Section 144C(13)Section 234BSection 271Section 271(1)(c)Section 9(1)(vi)Section 9(1)(vii)

…DELHI BENCH: ‘C’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER H. J. Heinz Company, USA Vs ADIT 7th Floor, D-Shivsagar Estate, Circle-1(2) Dr. Annie Besant Road, Worli International Taxation Mumabi New Delhi AACCH2144P (RESPONDENT) (APPELLANT) H. J. Heinz Company, USA Vs ACIT 7th Floor, D-Shivsagar Estate, Circle-2(1)(1), Dr. Annie Besant Road, Worli International Taxation, Mumabi Room NO. 410, 4th Floor, E- AACCH2144P Z Block, Pratyaksh Kar (APPELLANT) Bhawan New Delhi (RESPONDENT) Appellant by Sh. Salil Kapoor, Adv, Ms. Soumya Singh, Adv, Ms. Ananya Kapoor, Adv…

H.J. Heinz Company, Usa, Mumbai vs. ADIT, New Delhi

The appeals of the assessee are partly allowed for statistical purposes

ITA 6252/DEL/2012[2009-10]Status: DisposedITAT Delhi23 Aug 2019AY 2009-10

Bench: Shri R. K. Panda & Ms Suchitra Kambleh. J. Heinz Company, Usa Vs Adit 7Th Floor, D-Shivsagar Estate, Circle-1(2) Dr. Annie Besant Road, Worli International Taxation Mumabi New Delhi Aacch2144P (Respondent) (Appellant) H. J. Heinz Company, Usa Vs Acit 7Th Floor, D-Shivsagar Estate, Circle-2(1)(1), Dr. Annie Besant Road, Worli International Taxation, Mumabi Room No. 410, 4Th Floor, E- Aacch2144P Z Block, Pratyaksh Kar (Appellant) Bhawan New Delhi (Respondent)

Section 143(3)Section 144C(13)Section 234BSection 271Section 271(1)(c)Section 9(1)(vi)Section 9(1)(vii)

…DELHI BENCH: ‘C’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER H. J. Heinz Company, USA Vs ADIT 7th Floor, D-Shivsagar Estate, Circle-1(2) Dr. Annie Besant Road, Worli International Taxation Mumabi New Delhi AACCH2144P (RESPONDENT) (APPELLANT) H. J. Heinz Company, USA Vs ACIT 7th Floor, D-Shivsagar Estate, Circle-2(1)(1), Dr. Annie Besant Road, Worli International Taxation, Mumabi Room NO. 410, 4th Floor, E- AACCH2144P Z Block, Pratyaksh Kar (APPELLANT) Bhawan New Delhi (RESPONDENT) Appellant by Sh. Salil Kapoor, Adv, Ms. Soumya Singh, Adv, Ms. Ananya Kapoor, Adv…

Sandvik AB v. DDIT (61 Taxmann.com 31) — Cited in 3 Judgments | BharatTax