SAMI LABS LTD. v. ASSISTANT COMMISSIONER OF INCOME- 18 TAX

Pr.Commissioner of vs. M/S Jeans Knit Pvt.Ltd

In the result, we do not find any

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.559/2015 C/W I.T.A.No.571/2016 & I.T.A. NO. 580/2016 ITA NO.559/2015 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX, C.R.BUILDINGS QUEENS ROAD BANGALORE - 560 001. 2. DEPUTY COMMISSIONER OF INCOME, CIRCLE - 11(5) BANGALORE. ... APPELLANTS (BY Mr.E.I.SANMATHI AND Mr.JEEVAN J NEERALGI, ADVS.,) AND: M/S JEANS KNIT PVT. LTD., NO.21, E1, 2ND PHASE INDUSTRIAL AREA, PEENYA BANGALORE - 560 058.…

Pr Commissioner of vs. M/S Jeans Knit Pvt Ltd

In the result, we do not find any

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.559/2015 C/W I.T.A.No.571/2016 & I.T.A. NO. 580/2016 ITA NO.559/2015 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX, C.R.BUILDINGS QUEENS ROAD BANGALORE - 560 001. 2. DEPUTY COMMISSIONER OF INCOME, CIRCLE - 11(5) BANGALORE. ... APPELLANTS (BY Mr.E.I.SANMATHI AND Mr.JEEVAN J NEERALGI, ADVS.,) AND: M/S JEANS KNIT PVT. LTD., NO.21, E1, 2ND PHASE INDUSTRIAL AREA, PEENYA BANGALORE - 560 058.…

Pr Commissioner of Income Tax-4 vs. M/S Jeans Knit Pvt Ltd

In the result, we do not find any

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.559/2015 C/W I.T.A.No.571/2016 & I.T.A. NO. 580/2016 ITA NO.559/2015 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX, C.R.BUILDINGS QUEENS ROAD BANGALORE - 560 001. 2. DEPUTY COMMISSIONER OF INCOME, CIRCLE - 11(5) BANGALORE. ... APPELLANTS (BY Mr.E.I.SANMATHI AND Mr.JEEVAN J NEERALGI, ADVS.,) AND: M/S JEANS KNIT PVT. LTD., NO.21, E1, 2ND PHASE INDUSTRIAL AREA, PEENYA BANGALORE - 560 058.…

The Commissioner of Income Tax (Exemptions0 vs. Kalinga Cultural Trust

Bench: ANIS,SANJAY KUMAR

Principal Commissioner of Income Tax-5 vs. M/s. VBC Industries Limited

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY