Salesforce.com Singapore Pte v. DDIT

137 Taxmann.com 3High Court2022#22466 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Judgments citing Salesforce.com Singapore Pte v. DDIT

Quasar Media Private Limited, New Delhi vs. ACIT Circle-20(2), New Delhi

Appeal are allowed and the remaining grounds being consequential in nature follow the event

ITA 7088/DEL/2019[2015-16]Status: DisposedITAT Delhi10 Mar 2023AY 2015-16

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. Anil Bhalla, CAFor Respondent: Sh. Sanjay Kumar, Sr. DR
Section 195Section 40Section 5Section 9(1)Section 9(1)(b)Section 9(1)(i)Section 9(1)(vi)

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘D’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 7088/Del/2019: Asstt. Year: 2015-16 Quasar Media Pvt. Ltd, Vs. ACIT, B-17, Maharani Bagh, New Circle-20(2), Delhi110065 New Delhi (APPELLANT) (RESPONDENT) PAN No. AAACQ1247Q Assessee by : Sh. Anil Bhalla, CA Revenue by : Sh. Sanjay Kumar, Sr. DR Date of Hearing: 07.03.2023 Date of Pronouncement: 10.03.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assessee against the order of the ld CIT(A)-44, New Delhi dated 22.07.2019…

Preludesys India Pvt Ltd, Kanchipuram vs. DCIT, CPC, Bengaluru

In the result, the appeals of the Assessee in I

ITA 76/CHNY/2021[2019-20]Status: DisposedITAT Chennai26 Aug 2022AY 2019-20

Bench: Shri Manoj Kumar Aggarwal & Shri Sonjoy Sarmaआयकर अपील सं./I.T.A Nos.:75 & 76/Chny/2021 िनधा"रण वष"/ Assessment Years: 2018–19 & 2019-20 M/S. Preludesys India Private Limited, The Deputy Commissioner Of Old No.D-12, New No.3/A3, Vs. Income Tax, First Cross Road, Centralized Processing Center Kelambakkam, [Cpc], Kancheepuram – 603 103.T.N Income Tax Department, Bengaluru – 560 500 Pan : Aabcp 7252K (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ"क"ओरसे/Appellant By : Mr. B. Ramakrishnan, Fca ""यथ"क"ओरसे/Respondent By : Mr. Arv Sreenivasan, Addl. Cit सुनवाई क" तार"ख/Date Of Hearing : 18.08.2022 घोषणा क" तार"ख/Date Of Pronouncement : 26.08.2022

For Appellant: Mr. B. Ramakrishnan, FCAFor Respondent: Mr. ARV Sreenivasan, Addl. CIT
Section 143(1)Section 234BSection 36(1)(va)Section 40Section 9

…आयकर अपीलीय अिधकरण, ‘ए’"यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी मनोज कुमार अ"वाल, लेखा सद"य "ी संजय शमा" ,"याियक सद"य सम" BEFORE SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SHRI SONJOY SARMA, JUDICIAL MEMBER आयकर अपील सं./I.T.A Nos.:75 & 76/CHNY/2021 िनधा"रण वष"/ Assessment Years: 2018–19 & 2019-20 M/s. Preludesys India Private Limited, The Deputy Commissioner of Old No.D-12, New No.3/A3, Vs. Income Tax, First Cross Road, Centralized Processing Center Kelambakkam, [CPC], Kancheepuram – 603 103.T.N Income Tax Department, Bengaluru – 560 500 PAN : AABCP 7252K (अपीलाथ"/Appellant…

Preludesys India Pvt Ltd, Kanchipuram vs. DCIT, CPC, Bengaluru

In the result, the appeals of the Assessee in I

ITA 75/CHNY/2021[2018-19]Status: DisposedITAT Chennai26 Aug 2022AY 2018-19

Bench: Shri Manoj Kumar Aggarwal & Shri Sonjoy Sarmaआयकर अपील सं./I.T.A Nos.:75 & 76/Chny/2021 िनधा"रण वष"/ Assessment Years: 2018–19 & 2019-20 M/S. Preludesys India Private Limited, The Deputy Commissioner Of Old No.D-12, New No.3/A3, Vs. Income Tax, First Cross Road, Centralized Processing Center Kelambakkam, [Cpc], Kancheepuram – 603 103.T.N Income Tax Department, Bengaluru – 560 500 Pan : Aabcp 7252K (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ"क"ओरसे/Appellant By : Mr. B. Ramakrishnan, Fca ""यथ"क"ओरसे/Respondent By : Mr. Arv Sreenivasan, Addl. Cit सुनवाई क" तार"ख/Date Of Hearing : 18.08.2022 घोषणा क" तार"ख/Date Of Pronouncement : 26.08.2022

For Appellant: Mr. B. Ramakrishnan, FCAFor Respondent: Mr. ARV Sreenivasan, Addl. CIT
Section 143(1)Section 234BSection 36(1)(va)Section 40Section 9

…आयकर अपीलीय अिधकरण, ‘ए’"यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी मनोज कुमार अ"वाल, लेखा सद"य "ी संजय शमा" ,"याियक सद"य सम" BEFORE SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SHRI SONJOY SARMA, JUDICIAL MEMBER आयकर अपील सं./I.T.A Nos.:75 & 76/CHNY/2021 िनधा"रण वष"/ Assessment Years: 2018–19 & 2019-20 M/s. Preludesys India Private Limited, The Deputy Commissioner of Old No.D-12, New No.3/A3, Vs. Income Tax, First Cross Road, Centralized Processing Center Kelambakkam, [CPC], Kancheepuram – 603 103.T.N Income Tax Department, Bengaluru – 560 500 PAN : AABCP 7252K (अपीलाथ"/Appellant…