Sales Corporation v. CIT

71 Taxmann 184Reported decision#21303 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 36(i)(iii)section 9(i)section 5(2)(b)section 36(i)section 36(l)(iii)section 9(1)(i)tax residency certificatesection 40a(ia)section 5(2)trcinterest free advancesright to receive

Judgments citing Sales Corporation v. CIT

M/S Stylam Industries Ltd., Chandigarh vs. DCIT, C-1(1), Chandigarh

In the result, the Department’s appeal in for assessment year

ITA 394/CHANDI/2019[2014-15]Status: DisposedITAT Chandigarh04 Sept 2024AY 2014-15

Bench: SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Vineet Krishan, AdvocateFor Respondent: Shri Dharam Vir, JCIT, Sr.DR
Section 14ASection 195Section 40Section 40ASection 5(2)Section 6Section 9(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’ CHANDIGARH BEFORE: SHRI A.D.JAIN, VICE PRESIDENT AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1033/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 (PHYSICAL HEARING) The DCIT, M/s Stylam Industries Ltd., बनाम Circle 1(1), SCO 14, Sector 7-C, VS Chandigarh. Chandigarh. "थायी लेखा सं./PAN /TAN No: AAACG5969R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No. 960/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 M/s Stylam Industries Ltd., The DCIT, बनाम SCO 14, Sector 7-C, Ci…

DCIT, C-1(1), Chandigarh vs. M/S Stylam Industries Ltd., Chandigarh

In the result, the Department’s appeal in for assessment year

ITA 389/CHANDI/2019[2014-15]Status: DisposedITAT Chandigarh04 Sept 2024AY 2014-15

Bench: SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Vineet Krishan, AdvocateFor Respondent: Shri Dharam Vir, JCIT, Sr.DR
Section 14ASection 195Section 40Section 40ASection 5(2)Section 6Section 9(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’ CHANDIGARH BEFORE: SHRI A.D.JAIN, VICE PRESIDENT AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1033/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 (PHYSICAL HEARING) The DCIT, M/s Stylam Industries Ltd., बनाम Circle 1(1), SCO 14, Sector 7-C, VS Chandigarh. Chandigarh. "थायी लेखा सं./PAN /TAN No: AAACG5969R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No. 960/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 M/s Stylam Industries Ltd., The DCIT, बनाम SCO 14, Sector 7-C, Ci…

M/S Stylam Industries Ltd., Chandigarh vs. DCIT, C-1(1), Chandigarh

In the result, the Department’s appeal in for assessment year

ITA 960/CHANDI/2017[2013-14]Status: DisposedITAT Chandigarh04 Sept 2024AY 2013-14

Bench: SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Vineet Krishan, AdvocateFor Respondent: Shri Dharam Vir, JCIT, Sr.DR
Section 14ASection 195Section 40Section 40ASection 5(2)Section 6Section 9(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’ CHANDIGARH BEFORE: SHRI A.D.JAIN, VICE PRESIDENT AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1033/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 (PHYSICAL HEARING) The DCIT, M/s Stylam Industries Ltd., बनाम Circle 1(1), SCO 14, Sector 7-C, VS Chandigarh. Chandigarh. "थायी लेखा सं./PAN /TAN No: AAACG5969R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No. 960/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 M/s Stylam Industries Ltd., The DCIT, बनाम SCO 14, Sector 7-C, Ci…

DCIT, C-1(1), Chandigarh vs. M/S Stylam Industries Ltd., Chandigarh

In the result, the Department’s appeal in for assessment year

ITA 1033/CHANDI/2017[2013-14]Status: DisposedITAT Chandigarh04 Sept 2024AY 2013-14

Bench: SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Vineet Krishan, AdvocateFor Respondent: Shri Dharam Vir, JCIT, Sr.DR
Section 14ASection 195Section 40Section 40ASection 5(2)Section 6Section 9(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’ CHANDIGARH BEFORE: SHRI A.D.JAIN, VICE PRESIDENT AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1033/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 (PHYSICAL HEARING) The DCIT, M/s Stylam Industries Ltd., बनाम Circle 1(1), SCO 14, Sector 7-C, VS Chandigarh. Chandigarh. "थायी लेखा सं./PAN /TAN No: AAACG5969R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No. 960/CHD/2017 "नधा"रण वष" / Assessment Year : 2013-14 M/s Stylam Industries Ltd., The DCIT, बनाम SCO 14, Sector 7-C, Ci…

Sales Corporation v. CIT (71 Taxmann 184) — Cited in 4 Judgments | BharatTax