Salarpuria Properties Pvt Ltd. v. PCIT

143 Taxmann.com 396Income Tax Appellate Tribunal2022#22565 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 263(2)section 263(1)income escaping assessment erroneous and prejudicial escapement of income section 263 section 26 incriminating material search and seizure section 153 section 153a section 143(1)

Judgments citing Salarpuria Properties Pvt Ltd. v. PCIT

Mak, Engineering Industries Ltd., Kolkata vs. PCIT(Cen.)-2, Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 930/KOL/2024[2015-16]Status: DisposedITAT Kolkata10 Jun 2024AY 2015-16

Bench: Sri Rajpal Yadav, Vice- & Sri Sanjay Awasthi

Section 115JSection 139(1)Section 143(1)Section 153ASection 263Section 40A(7)

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं श्री संजय अवस्थी, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 930/KOL/2024 Assessment Year: 2015-16 MAK Engineering Industries Ltd..............................................Appellant [PAN: AACCM 3927 H] Vs. PCIT, Cen.-2, Kolkata...........................................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Departm…

Metsil Exports Pvt. Ltd., Kolkata vs. PCIT Cen.-2, Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 928/KOL/2024[2018-19]Status: DisposedITAT Kolkata10 Jun 2024AY 2018-19

Bench: Sri Rajpal Yadav, Vice- & Sri Sanjay Awasthi

Section 143(1)Section 153ASection 263Section 79

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं श्री संजय अवस्थी, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 928/KOL/2024 Assessment Year: 2018-19 Metsil Exports Pvt. Ltd............................................................Appellant [PAN: AACCM 0520 A] Vs. PCIT, Cen.-2, Kolkata...........................................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R.…

Bengal General Trading Co. Pvt. Ltd., Kolkata vs. PCIT(Cen.)-Kolkata-2, Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 927/KOL/2024[2017-18]Status: DisposedITAT Kolkata10 Jun 2024AY 2017-18

Bench: Sri Rajpal Yadav, Vice- & Sri Sanjay Awasthi

Section 10(38)Section 143(3)Section 153ASection 263

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं श्री संजय अवस्थी, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 927/KOL/2024 Assessment Year: 2017-18 Bengal General Trading Co. Pvt. Ltd........................................Appellant [PAN: AABCB 0956 A] Vs. PCIT (Cen.), Kolkata-2, Kolkata.............................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department r…