Sakhi-Saheli Microfinance Forum v. CIT(E)

108 Taxmann.com 435Reported decision2019#18677 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2020 to 2024.

Issues it is cited on

section 36(l)(vii)advancement of general public utilitypurposive interpretationsection 13(8)section 11(4a)proviso to section 2(15)mlirule of consistencysection 10(23c)section 2(15)childregistration under section 12a

Judgments citing Sakhi-Saheli Microfinance Forum v. CIT(E)

M/S Innovtive Microfinance for Poverty Alleviation, Chennai vs. DCIT(Exemptions), Chennai Circle, Chennai

In the result, the appeal filed by the assessee is dismissed

ITA 164/CHNY/2024[2013-14]Status: DisposedITAT Chennai10 Jul 2024AY 2013-14

Bench: Shri Mahavir Singhand Shri Jagadish

For Appellant: Shri M.V. Swaroop, AdvocateFor Respondent: Shri P. Sajit Kumar, JCIT
Section 11Section 12ASection 13(8)Section 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण, ‘सी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी जगदीश, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 164/CHNY/2024 िनधा"रण वष"/Assessment Year: 2013-14 Innovative Microfinance for The Deputy Commissioner Poverty Alleviation & Vs. of Income Tax (Exemption), Community Transformation, Chennai Circle, No.16, V.O.C. Main Road, Chennai. Kodambakkam, Chennai – 600 024. PAN: AABCI 4110P (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri M.V. Swaroo…

Sanghamitra Rural Financial Services, Bangalore vs. Assistant Commissioner of Income Tax, Exemptions Circle-1, Bangalore

ITA 745/BANG/2023[2018-19]Status: DisposedITAT Bangalore03 Jan 2024AY 2018-19

Bench: Shri Chandra Poojari & Smt. Madhumita Roy

Section 11Section 2(15)Section 234ASection 8

…ITA Nos.744 & 745/Bang/2023 Sanghamitra Rural Financial Services, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.744 & 745/Bang/2023 Assessment Years: 2016-17 & 2018-19 Sanghamitra Rural Financial Services #612, 1 ATC Main Road Domlur Layout Bangalore 560 071 PAN NO : AAECS0038H APPELLANT Vs. ACIT (Exemptions) Circle-1 Bangalore RESPONDENT Appellant by Respondent by Shri Ravishankar, A.R. Shri D.K. Mishra, D.R. Date of Hearing 06.12.2023 Date of Pronouncement 03.01.2024 ORDER PER CHANDRA POOJARI, A…

Sanghamitra Rural Financial Services, Bangalore vs. Assistant Commissioner of Income Tax, Exemptions Circle-1, Bangalore

In the result, appeals of the assessee are dismissed

ITA 744/BANG/2023[2016-17]Status: DisposedITAT Bangalore03 Jan 2024AY 2016-17

Bench: Shri Chandra Poojari & Smt. Madhumita Roy

For Appellant: Shri Ravishankar, A.RFor Respondent: Shri D.K. Mishra, D.R
Section 11Section 2(15)Section 234ASection 8

…ITA Nos.744 & 745/Bang/2023 Sanghamitra Rural Financial Services, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.744 & 745/Bang/2023 Assessment Years: 2016-17 & 2018-19 Sanghamitra Rural Financial Services #612, 1 ATC Main Road Domlur Layout ACIT (Exemptions) Vs. Bangalore 560 071 Circle-1 Bangalore PAN NO : AAECS0038H APPELLANT RESPONDENT Appellant by : Shri Ravishankar, A.R. Respondent by : Shri D.K. Mishra, D.R. Date of Hearing : 06.12.2023 Date of Pronouncement : 03.01.2024 O R D E R P…

Jalaram Seva Mandal Santacruz, Mumbai vs. CIT (Exemption ), Mumbai

In the result, appeal filed by the assessee is allowed, for statistical

ITA 5050/MUM/2018[2018-19]Status: DisposedITAT Mumbai31 Jan 2020AY 2018-19

Bench: Shri Pawan Singh (Jm) & Shri S.Rifaur Rahman(A.M.) Shree Jalaram Seva Mandal Vs Cit(E), Mumbai Santacruz, C/O Shri Nikhil D Maniar, Amar Kunj Bldg, Ground Floor, Besant Road Santacruz West, Mumbai- 400 054 Pan : Aauts2243P Appellant Respondednt

Section 12A

…1 ITA 5050 /Mum/2018 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI Before Shri Pawan Singh (JM) & Shri S.Rifaur Rahman(A.M.) Shree Jalaram Seva Mandal vs CIT(E), Mumbai Santacruz, C/o Shri Nikhil D Maniar, Amar Kunj Bldg, Ground Floor, Besant Road Santacruz West, Mumbai- 400 054 PAN : AAUTS2243P APPELLANT RESPONDEDNT Appellant by Smt. Aarti Vissanji & Shri Kashyap S Vepari Respondent by Smt. Smiti Samant, CIT-DR Date of hearing 22-01-2020 Date of pronouncement 31-01-2020 O R D E R PER PAWAN SINGH, JM : 1. This appeal by assessee is directed against the order of Commissioner of Income-tax (Exe…

Sakhi-Saheli Microfinance Forum v. CIT(E) (108 Taxmann.com 435) — Cited in 4 Judgments | BharatTax