Saharanpur Development Authority v. Assistant Commissioner of Income Tax

8 ITR 263High Court#25651 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2020.

Judgments citing Saharanpur Development Authority v. Assistant Commissioner of Income Tax

M/S Infrastructure Development Fund, Chandigarh vs. DCIT, (Exemptions), C-2, Chandigarh

ITA 645/CHANDI/2018[2014-15]Status: DisposedITAT Chandigarh31 Jul 2020AY 2014-15

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकरअपीलसं./Ita No. 644 & 645/Chd/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner Of Income Tax बनाम Fund (Exemptions) Circle-2, Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./Ita No. 528 /Chd/2017 "नधा"रणवष" / Assessment Year: 2013-14 Infrastructure Development Acit, बनाम Fund Circle-2 (Exemptions), Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee By : Shri A. K. Jindal, Ca, Smt. Ratan Kaur & Shri Parikshit Aggarwal, Ca राज"व क" ओर से/ Revenue By : Shri Chandrajeet Singh, Cit(Dr) Smt. C. Chandrakanta, Cit-Dr सुनवाई क" तार"ख/Date Of Hearing : 05.03.2020 उदघोषणा क" तार"ख/Date Of Pronouncement : 31/07/2020

For Appellant: Shri A. K. Jindal, CA, Smt. Ratan KaurFor Respondent: Shri Chandrajeet Singh, CIT(DR)
Section 11Section 11(2)Section 12A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “A”, “च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH "ी संजय गग", "या"यकसद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 644 & 645/CHD/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner of Income Tax बनाम Fund (Exemptions) Circle-2, SCO-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./PAN NO: AAAL10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 528 /CHD/2017 "नधा"रणवष" / Assessment Year:…

M/S Infrastructure Development Fund, Chandigarh vs. DCIT, (Exemptions), C-2, Chandigarh

ITA 644/CHANDI/2018[2009-10]Status: DisposedITAT Chandigarh31 Jul 2020AY 2009-10

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकरअपीलसं./Ita No. 644 & 645/Chd/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner Of Income Tax बनाम Fund (Exemptions) Circle-2, Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./Ita No. 528 /Chd/2017 "नधा"रणवष" / Assessment Year: 2013-14 Infrastructure Development Acit, बनाम Fund Circle-2 (Exemptions), Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee By : Shri A. K. Jindal, Ca, Smt. Ratan Kaur & Shri Parikshit Aggarwal, Ca राज"व क" ओर से/ Revenue By : Shri Chandrajeet Singh, Cit(Dr) Smt. C. Chandrakanta, Cit-Dr सुनवाई क" तार"ख/Date Of Hearing : 05.03.2020 उदघोषणा क" तार"ख/Date Of Pronouncement : 31/07/2020

For Appellant: Shri A. K. Jindal, CA, Smt. Ratan KaurFor Respondent: Shri Chandrajeet Singh, CIT(DR)
Section 11Section 11(2)Section 12A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “A”, “च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH "ी संजय गग", "या"यकसद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 644 & 645/CHD/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner of Income Tax बनाम Fund (Exemptions) Circle-2, SCO-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./PAN NO: AAAL10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 528 /CHD/2017 "नधा"रणवष" / Assessment Year:…

M/S Infrastructure Development Fund, Chandigarh vs. ACIT (Exemptions), Chandigarh

ITA 528/CHANDI/2017[2013-14]Status: DisposedITAT Chandigarh31 Jul 2020AY 2013-14

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकरअपीलसं./Ita No. 644 & 645/Chd/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner Of Income Tax बनाम Fund (Exemptions) Circle-2, Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./Ita No. 528 /Chd/2017 "नधा"रणवष" / Assessment Year: 2013-14 Infrastructure Development Acit, बनाम Fund Circle-2 (Exemptions), Sco-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./Pan No: Aaal10136K अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee By : Shri A. K. Jindal, Ca, Smt. Ratan Kaur & Shri Parikshit Aggarwal, Ca राज"व क" ओर से/ Revenue By : Shri Chandrajeet Singh, Cit(Dr) Smt. C. Chandrakanta, Cit-Dr सुनवाई क" तार"ख/Date Of Hearing : 05.03.2020 उदघोषणा क" तार"ख/Date Of Pronouncement : 31/07/2020

For Appellant: Shri A. K. Jindal, CA, Smt. Ratan KaurFor Respondent: Shri Chandrajeet Singh, CIT(DR)
Section 11Section 11(2)Section 12A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “A”, “च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH "ी संजय गग", "या"यकसद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 644 & 645/CHD/2018 "नधा"रणवष" / Assessment Year: 2009-10 & 2014-15 Infrastructure Development Deputy Commissioner of Income Tax बनाम Fund (Exemptions) Circle-2, SCO-71-17 Sector-17C Chandigarh Chandigarh "थायीलेखासं./PAN NO: AAAL10136K अपीलाथ"/Appellant ""यथ"/Respondent आयकरअपीलसं./ITA No. 528 /CHD/2017 "नधा"रणवष" / Assessment Year:…

Saharanpur Development Authority v. Assistant Commissioner of Income Tax (8 ITR 263) — Cited in 3 Judgments | BharatTax