Sahara India (Firm) v. CIT

169 Taxmann 329Reported decision#1922 most cited
59

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2021.

Issues it is cited on

Judgments citing Sahara India (Firm) v. CIT

Sahara India (Firm) v. CIT (169 Taxmann 329) — Cited in 59 Judgments | BharatTax